High Courts30 Jul 2025Allowed
Mohammad Sajid Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 07 UK CK 0743
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471Constitution Of India, 1950 - Article 21
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 87 of 1,060
High Courts30 Jul 2025Allowed
Rashmi Saini And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0742
Indian Penal Code, 1860 - Section 379, 420, 504, 506Constitution Of India, 1950 - Article 21
High Courts30 Jul 2025Allowed
Ramendra Pratap Alias Ramendra Prasad Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0741
Indian Penal Code, 1860 - Section 306Constitution Of India, 1950 - Article 21
High Courts30 Jul 2025Allowed
Vijay Kumar And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0740
Indian Penal Code, 1860 - Section 420, 467, 468, 471Constitution Of India, 1950 - Article 21
High Courts30 Jul 2025Allowed
Imran Ahmad Vs State Of Uttarakhand And Two Others
Uttarakhand High Court · (2025) 07 UK CK 0739
Indian Penal Code, 1860 - Section 376Bharatiya Nyaya Sanhita, 2023 - Section 351(2)Constitution Of India, 1950 - Article 21
High Courts30 Jul 2025Allowed
Birendra Singh Nabiyal And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 07 UK CK 0738
Uttarakhand Government Servant (Discipline And Appeal) Rules, 2003 - Rule 3(b)(ii), 7
High Courts30 Jul 2025Allowed
Gurmeet Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0737
Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 115(2), 310(3), 317(3)
High Courts29 Jul 2025Dismissed
Anil Kumar Vs State Of Uttarakhandand & Another
Uttarakhand High Court · (2025) 07 UK CK 0747
Indian Penal Code, 1860 - Section 120B, 323, 420, 467, 468, 471, 504Code Of Criminal Procedure, 1973 - Section 156(3)
High Courts29 Jul 2025Allowed
Anzar Hussain Alias Hussain And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 07 UK CK 0745
Indian Penal Code, 1860 - Section 323, 506, 541
High Courts29 Jul 2025Disposed Of
Prashant Kothari Vs State Of Uttarakhandand And Another
Uttarakhand High Court · (2025) 07 UK CK 0735
Indian Penal Code, 1860 - Section 323, 498ADowry Prohibition Act, 1961 - Section 3, 4
High Courts29 Jul 2025Allowed
Vikas @ Vikas Thakur Vs State Of Uttarakhandand And Another
Uttarakhand High Court · (2025) 07 UK CK 0734
Code Of Criminal Procedure, 1973 - Section 161, 164, 482Indian Penal Code, 1860 - Section 376, 506
High Courts29 Jul 2025Allowed
Narendra Singh And Another Vs Meghraj And Others
Uttarakhand High Court · (2025) 07 UK CK 0733
Uuttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 - Section 176, 331(4)Code Of Civil Procedure, 1908 - Section 100Transfer Of Property Act, 1882 - Section 52
High Courts29 Jul 2025Dismissed
Rajesh Bajpai Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 07 UK CK 0730
Indian Penal Code, 1860 - Section 120B, 420, 506
High Courts25 Jul 2025Dismissed
Dheeraj Singh Vs State Of Uttarakhandand And Another
Uttarakhand High Court · (2025) 07 UK CK 0736
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 144, 144(4)
High Courts25 Jul 2025Disposed Of
Sunil Kumar And Others Vs State Of Uttarakhandand Another
Uttarakhand High Court · (2025) 07 UK CK 0732
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 323, 376, 506Code Of Criminal Procedure, 1973 - Section 482
High Courts25 Jul 2025Dismissed
Amandeep Kaur Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 07 UK CK 0731
Uttarakhand Panchayati Raj Act, 2016 - Section 131HConstitution Of India, 1950 - Article 226
High Courts25 Jul 2025Allowed
Gaurav Palariya Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0729
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 20, 51, 60Code Of Criminal Procedure, 1973 - Section 451, 452, 457
High Courts25 Jul 2025Disposed Of
Mansi & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 07 UK CK 0728
High Courts25 Jul 2025Disposed Of
Akriti Tiwari & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 07 UK CK 0727
High Courts24 Jul 2025Allowed
Udaiveer Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0717
Indian Penal Code, 1860 - Section 394, 411Code Of Criminal Procedure, 1973 - Section 482Constitution Of India, 1950 - Article 21