High Courts24 Jul 2025Allowed
Shahjad Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0716
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 88 of 1,060
High Courts24 Jul 2025Allowed
Purushottam Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0715
Bharatiya Nyaya Sanhita, 2023 - Section 74, 115(2) , 190, 191(2), 191(3), 304, 324(4), 333, 351(2), 352Constitution Of India, 1950 - Article 21
High Courts24 Jul 2025Allowed
Paras Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0714
Bharatiya Nyaya Sanhita, 2023 - Section 109, 324(4)Constitution Of India, 1950 - Article 21
High Courts24 Jul 2025Allowed
Dalveer Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0713
Indian Penal Code, 1860 - Section 406, 504, 506Constitution Of India, 1950 - Article 21
High Courts24 Jul 2025Disposed Of
Suresh Chandra Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 07 UK CK 0712
High Courts24 Jul 2025Dismissed
Krishna Das Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 07 UK CK 0711
Code Of Criminal Procedure, 1973 - Section 125
High Courts23 Jul 2025Allowed
Sahzad And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0725
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21
High Courts23 Jul 2025Allowed
Furkan And Ors Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 07 UK CK 0724
Bharatiya Nyaya Sanhita, 2023 - Section 115(2), 190, 191(2), 191(3), 333, 351(2)
High Courts23 Jul 2025Allowed
Manu And Ors Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 07 UK CK 0723
Bharatiya Nyaya Sanhita, 2023 - Section 115(2), 191(2), 191(3), 333, 351(2), 352
High Courts23 Jul 2025Disposed Of
Rekha Manral Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 07 UK CK 0722
Uttarakhand Annual Transfer For Public Servants Act, 2017 - Section 7(d), 18(2)Constitution Of India, 1950 - Article 226
High Courts23 Jul 2025
Tej Ram And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 07 UK CK 0710
Constitution Of India, 1950 - Article 226
High Courts23 Jul 2025Disposed Of
Mahesh Chandra Shah And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 07 UK CK 0709
High Courts22 Jul 2025Allowed
Doli Shukla @ Doli Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 07 UK CK 0708
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 21, 29, 51, 60Code Of Criminal Procedure, 1973 - Section 451, 452, 457
High Courts22 Jul 2025Allowed
Fool Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0707
Indian Penal Code, 1860 - Section 406, 420, 504, 506Constitution Of India, 1950 - Article 21
High Courts22 Jul 2025Allowed
Mohd. Sameer Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0706
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 109, 115(2), 126(2), 190, 191(2), 191(3), 324(2)Constitution Of India, 1950 - Article 21
High Courts22 Jul 2025Allowed
Ashis Shringari Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 07 UK CK 0705
Indian Penal Code, 1860 - Section 406, 420, 504, 506Constitution Of India, 1950 - Article 21
High Courts22 Jul 2025Allowed
Ravi Shankar Shukla Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0704
Indian Penal Code, 1860 - Section 420, 506Constitution Of India, 1950 - Article 21
High Courts22 Jul 2025Allowed
Kamalkant Thapliyal Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0703
Bharatiya Nyaya Sanhita, 2023 - Section 109(1)Constitution Of India, 1950 - Article 21
High Courts22 Jul 2025Allowed
Bilendar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0702
Bharatiya Nyaya Sanhita, 2023 - Section 109, 115(2), 117(2), 190, 191(2), 191(3), 352Constitution Of India, 1950 - Article 21
High Courts22 Jul 2025Allowed
Rahul Ahuja Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0701
Indian Penal Code, 1860 - Section 323, 376, 504Constitution Of India, 1950 - Article 21