High Courts04 Aug 2025Allowed
Sandeep Sharma Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0529
Indian Penal Code, 1860 - Section 323, 377, 498A, 504, 506Constitution Of India, 1950 - Article 21
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 86 of 1,060
High Courts04 Aug 2025Allowed
Vipul Goyal And Ors. Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 08 UK CK 0528
Indian Penal Code, 1860 - Section 323, 406, 498ADowry Prohibition Act, 1961 - Section 4Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts04 Aug 2025Dismissed
Dr. Rakesh Matura Vs Uttarakhand Public Service Commission And Another
Uttarakhand High Court · (2025) 08 UK CK 0527
High Courts01 Aug 2025
Julie And Another Vs State Of Uttarakhandand And Others
Uttarakhand High Court · (2025) 08 UK CK 0526
High Courts01 Aug 2025
Saniya Parveen And Another Vs State Of Uttarakhandand And Others
Uttarakhand High Court · (2025) 08 UK CK 0525
High Courts01 Aug 2025Allowed
Sunil Balmiki & Ors Vs State Of Uttarakhandand & Ors
Uttarakhand High Court · (2025) 08 UK CK 0524
Bhartiya Nyay Sanhita, 2023 - Section 115(2), 126, 190, 191(2), 191(3), 351(2)Code Of Criminal Procedure, 1973 - Section 320Constitution Of India, 1950 - Article 226
High Courts01 Aug 2025Allowed
Aman Kashyap & Ors Vs State Of Uttarakhandand & Others
Uttarakhand High Court · (2025) 08 UK CK 0523
Bhartiya Nyay Sanhita, 2023 - Section 115(2), 324(4)Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(1)(r), 3(1)(s)Code Of Criminal Procedure, 1973 - Section 320
High Courts01 Aug 2025Dismissed
Rachna Sharma Vs State Of Uttarakhandand And Another
Uttarakhand High Court · (2025) 08 UK CK 0522
Code Of Criminal Procedure, 1973 - Section 156(3), 200, 202Indian Penal Code, 1860 - Section 323, 504, 506
High Courts01 Aug 2025Disposed Of
Mohan Singh Kharai And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 08 UK CK 0521
High Courts01 Aug 2025Dismissed
Bhupendra Singh Vs State Of Uttarakhandand And Others
Uttarakhand High Court · (2025) 08 UK CK 0520
High Courts01 Aug 2025Dismissed
Chaman Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0519
Code Of Criminal Procedure, 1973 - Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 20, 50, 52A
High Courts31 Jul 2025Allowed
Aslam Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0755
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21
High Courts31 Jul 2025Allowed
Shaminder Mandi Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0754
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471Constitution Of India, 1950 - Article 21
High Courts31 Jul 2025Allowed
Laxmi Aias Ayesha Mehra And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0753
Bharatiya Nyaya Sanhita, 2023 - Section 108Constitution Of India, 1950 - Article 21
High Courts31 Jul 2025Allowed
Harshita Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0752
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471, 504, 506Constitution Of India, 1950 - Article 21
High Courts31 Jul 2025Allowed
Kishan Chand Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0751
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471, 504, 506Constitution Of India, 1950 - Article 21
High Courts31 Jul 2025Allowed
Aashutosh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0750
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471Constitution Of India, 1950 - Article 21
High Courts31 Jul 2025Allowed
Salman And Another Vs State Of Uttarakhandand & Others
Uttarakhand High Court · (2025) 07 UK CK 0749
Indian Penal Code, 1860 - Section 307
High Courts31 Jul 2025Disposed Of
Harmeet Singh Vs State Of Uttarakhandand And Others
Uttarakhand High Court · (2025) 07 UK CK 0748
Constitution Of India, 1950 - Article 226
High Courts30 Jul 2025Allowed
Ajay Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0744
Code Of Criminal Procedure, 1973 - Section 451, 452, 457Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 51, 60