High Courts11 Aug 2025Allowed
UJVN Limited & Another Vs Sunil Thakur & Others
Uttarakhand High Court · (2025) 08 UK CK 0571
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 84 of 1,060
High Courts11 Aug 2025Allowed
Raunak Malhotra Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0570
Indian Penal Code, 1860 - Section 34, 307, 323, 504, 506Constitution Of India, 1950 - Article 21
High Courts08 Aug 2025Allowed
Shoeb Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0569
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11(1)Constitution Of India, 1950 - Article 21
High Courts08 Aug 2025Allowed
Mohammad Moheen Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0568
Indian Penal Code, 1860 - Section 323, 498ADowry Prohibition Act, 1961 - Section 3, 4Muslim Women (Protection Of Rights On Marriage) Act, 2019 - Section 3, 4
High Courts08 Aug 2025Allowed
Sameer Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0567
Indian Penal Code, 1860 - Section 376, 506Constitution Of India, 1950 - Article 21
High Courts08 Aug 2025Allowed
Deepak Saini Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0566
Bharatiya Nyaya Sanhita, 2023 - Section 108Constitution Of India, 1950 - Article 21
High Courts08 Aug 2025Allowed
Manish Joshi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 08 UK CK 0565
Bharatiya Nyaya Sanhita, 2023 - Section 69, 351(2), 352Constitution Of India, 1950 - Article 21
High Courts08 Aug 2025Dismissed
Mohit And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 08 UK CK 0564
Indian Penal Code, 1860 - Section 323, 354, 498A, 504, 506Dowry Prohibition Act, 1961 - Section 3, 4Code Of Criminal Procedure, 1973 - Section 156(3), 161, 210
High Courts08 Aug 2025Allowed
Puran Chandra Dauthal & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 08 UK CK 0563
Indian Penal Code, 1860 - Section 120B, 420Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts08 Aug 2025Disposed Of
Sudama Prasad Vs G.B. Pant University Of Agriculture And Technology, Pantnagar And Others
Uttarakhand High Court · (2025) 08 UK CK 0562
Constitution Of India, 1950 - Article 226
High Courts08 Aug 2025Dismissed
Leela Joshi & Ors. Vs Kusum Bhatt
Uttarakhand High Court · (2025) 08 UK CK 0561
Indian Easement Act, 1882 - Section 60
High Courts08 Aug 2025Dismissed
Bhupendra Singh Rawat Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2025) 08 UK CK 0560
Code Of Criminal Procedure, 1973 - Section 125Indian Penal Code, 1860 - Section 498ADowry Prohibition Act, 1961 - Section 3, 4
High Courts08 Aug 2025Allowed
Gayyur And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0559
Bhartiya Nyay Sanhita, 2023 - Section 109(1), 115(2), 117, 118(1), 118(2), 190, 191(2), 191(3), 332(c), 351(2), 352
High Courts07 Aug 2025Allowed
Devendra Singh Solanki Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 08 UK CK 0558
Indian Penal Code, 1860 - Section 323, 498A, 504Hindu Marriage Act, 1955 - Section 13BCode Of Criminal Procedure, 1973 - Section 320, 482
High Courts07 Aug 2025Allowed
Sushil Sharma And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0557
Bhartiya Nyay Sanhita, 2023 - Section 3(5), 109, 117(2), 126(2), 151(2), 351(5)Constitution Of India, 1950 - Article 21
High Courts07 Aug 2025Allowed
Abhishek Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0555
Bhartiya Nyay Sanhita, 2023 - Section 303(2)Constitution Of India, 1950 - Article 21
High Courts07 Aug 2025Allowed
Hasin Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0554
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11
High Courts07 Aug 2025Allowed
Aakash Chand And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 08 UK CK 0553
Indian Penal Code, 1860 - Section 304B, 498ADowry Prohibition Act, 1961 - Section 3, 4Code Of Criminal Procedure, 1973 - Section 161, 482
High Courts07 Aug 2025Allowed
Mohd. Subhan And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0552
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11
High Courts07 Aug 2025Disposed Of
Shiv Charan Prajapati And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 08 UK CK 0551
Indian Penal Code, 1860 - Section 34, 420, 467, 468, 471, 504, 506Code Of Criminal Procedure, 1973 - Section 320Constitution Of India, 1950 - Article 226