High Courts18 Aug 2025Allowed
Ritik And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 08 UK CK 0611
Bhartiya Nyay Sanhita, 2023 - Section 69, 324, 351(2), 352Constitution Of India, 1950 - Article 21
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 82 of 1,060
High Courts18 Aug 2025Allowed
Rishi Bajaj Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0610
Bhartiya Nyay Sanhita, 2023 - Section 109, 191(1), 191(2), 324(2), 351(2), 352Constitution Of India, 1950 - Article 21
High Courts18 Aug 2025Allowed
Jasvinder Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0609
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471, 504, 506Constitution Of India, 1950 - Article 21
High Courts18 Aug 2025Allowed
Shivam Singh Rana Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0608
Indian Penal Code, 1860 - Section 376, 504, 506Constitution Of India, 1950 - Article 21
High Courts18 Aug 2025Allowed
Nipendra Kumar And Others Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2025) 08 UK CK 0607
Bhartiya Nyay Sanhita, 2023 - Section 61(2), 316(2), 316(5), 318(4), 336(3), 338, 340(2)Code Of Criminal Procedure, 1973 - Section 320Constitution Of India, 1950 - Article 226
High Courts18 Aug 2025Disposed Of
Pradeep Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 08 UK CK 0606
High Courts18 Aug 2025Dismissed
Vinder Singh Vs Kavita Singh
Uttarakhand High Court · (2025) 08 UK CK 0605
High Courts14 Aug 2025Allowed
Shamshad Ali Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0604
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471, 506Constitution Of India, 1950 - Article 21, 226
High Courts14 Aug 2025Allowed
Seyyara Male Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0603
Bhartiya Nyay Sanhita, 2023 - Section 85, 115(2), 351(2)Dowry Prohibition Act, 1961 - Section 3, 4
High Courts14 Aug 2025Allowed
Bipin Chandra Joshi And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0602
Indian Penal Code, 1860 - Section 420, 467, 468, 471Constitution Of India, 1950 - Article 21
High Courts14 Aug 2025Allowed
Shahazad Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0601
Bhartiya Nyay Sanhita, 2023 - Section 85, 115(2), 351(2)Dowry Prohibition Act, 1961 - Section 3, 4
High Courts14 Aug 2025Allowed
Sarita Gupta Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 08 UK CK 0600
High Courts14 Aug 2025Allowed
United India Insurance Co. Ltd. Vs Yashwanti Devi And Others
Uttarakhand High Court · (2025) 08 UK CK 0599
Insurance Act, 1938 - Section 64VB
High Courts14 Aug 2025Allowed
Harish Chandra Vs Khajan Bhatt
Uttarakhand High Court · (2025) 08 UK CK 0598
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438, 442Negotiable Instruments Act, 1881 - Section 138
High Courts13 Aug 2025Allowed
Savita Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0597
Bhartiya Nyay Sanhita, 2023 - Section 85, 103Constitution Of India, 1950 - Article 21
High Courts13 Aug 2025Allowed
Harjender Singh And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0596
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bhartiya Nyay Sanhita, 2023 - Section 109(1), 117(2), 190, 191(3)Constitution Of India, 1950 - Article 21
High Courts13 Aug 2025Allowed
Vineet Sharma Alias Cheenu Pandit Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0595
Code Of Criminal Procedure, 1973 - Section 311, 482Indian Penal Code, 1860 - Section 34, 302
High Courts13 Aug 2025Dismissed
Anil Kumar Aggarwal Vs Oil And Natural Gas Corporation Ltd. (ONGC) & Another
Uttarakhand High Court · (2025) 08 UK CK 0594
High Courts13 Aug 2025Disposed Of
Government Principals Association Uttarakhand & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 08 UK CK 0593
Constitution Of India, 1950 - Article 309
High Courts13 Aug 2025Disposed Of
Pushpa Negi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 08 UK CK 0592