High Courts13 Aug 2025Allowed
Anshul Saini Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0591
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bhartiya Nyay Sanhita, 2023 - Section 61(2), 310(2), 317(3)
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 83 of 1,060
High Courts13 Aug 2025Allowed
Gurmez Singh Alias Bunty Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0590
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bhartiya Nyay Sanhita, 2023 - Section 3(5), 61(2)(a), 310(2), 317(3), 318(4)Constitution Of India, 1950 - Article 21
High Courts13 Aug 2025Allowed
Balbeer Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0589
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bhartiya Nyay Sanhita, 2023 - Section 3(5), 61(2)(a), 310(2), 317(3), 318(4)Constitution Of India, 1950 - Article 21
High Courts13 Aug 2025Allowed
Sukhvinder Kaur Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0588
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bhartiya Nyay Sanhita, 2023 - Section 3(5), 61(2)(a), 310(2), 317(3), 318(4)Constitution Of India, 1950 - Article 21
High Courts12 Aug 2025Allowed
Raunak Malhotra Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0587
Indian Penal Code, 1860 - Section 34, 307, 323, 504, 506Constitution Of India, 1950 - Article 21
High Courts12 Aug 2025Allowed
Vinod Kumar And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0586
Bhartiya Nyay Sanhita, 2023 - Section 318(4), 336(3), 338, 340(2)Constitution Of India, 1950 - Article 21
High Courts12 Aug 2025Allowed
Archit Dixit And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0585
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bhartiya Nyay Sanhita, 2023 - Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 - Section 3, 4
High Courts12 Aug 2025Dismissed
Dr. Rajesh Kumar Gupta Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 08 UK CK 0584
Code Of Criminal Procedure, 1973 - Section 216, 224, 420, 482Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 22, 37, 80Drugs And Magic Remedies (Objectionable Advertisements) Act, 1954 - Section 4, 7
High Courts12 Aug 2025
Jai Ram Jajhriya Vs Alka Gupta
Uttarakhand High Court · (2025) 08 UK CK 0583
Provincial Small Cause Courts Act, 1887 - Section 25
High Courts12 Aug 2025Allowed
Muntjir Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0582
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Prevention Of Cruelty To Animals Act, 1960 - Section 11(1)(l)
High Courts11 Aug 2025Allowed
Babli And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 08 UK CK 0581
Bhartiya Nyay Sanhita, 2023 - Section 305(a), 318(4), 324(4), 336(3), 338, 340(2), 351(2)
High Courts11 Aug 2025Allowed
Sattar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0580
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21
High Courts11 Aug 2025Allowed
Sharukh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0579
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21
High Courts11 Aug 2025Allowed
Vineet Singh Alias Minshu Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0578
Indian Penal Code, 1860 - Section 420
High Courts11 Aug 2025Allowed
Mushahib Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0577
Bhartiya Nyay Sanhita, 2023 - Section 309(4)
High Courts11 Aug 2025Allowed
Furqan Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0576
Bhartiya Nyay Sanhita, 2023 - Section 3(5), 309(4), 317(2)Constitution Of India, 1950 - Article 21
High Courts11 Aug 2025Allowed
Irshad Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 08 UK CK 0575
Indian Penal Code, 1860 - Section 420, 467, 468, 471Constitution Of India, 1950 - Article 21
High Courts11 Aug 2025Allowed
Ravi Kumar & Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0574
Indian Penal Code, 1860 - Section 406, 420Constitution Of India, 1950 - Article 21
High Courts11 Aug 2025Allowed
Arun Tyagi Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0573
Bhartiya Nyay Sanhita, 2023 - Section 305(a), 318(4), 324(4), 336(3), 338, 340(2), 351(2)Constitution Of India, 1950 - Article 226
High Courts11 Aug 2025Allowed
Shahran Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 08 UK CK 0572
Bhartiya Nyay Sanhita, 2023 - Section 303(2), 317(2)Constitution Of India, 1950 - Article 226