High Courts07 Aug 2025Dismissed
Manoj Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 08 UK CK 0550
Code Of Criminal Procedure, 1973 - Section 125
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 85 of 1,060
High Courts06 Aug 2025Allowed
Rakesh Kumar Pal Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 08 UK CK 0549
Indian Penal Code, 1860 - Section 323, 498A, 506Dowry Prohibition Act, 1961 - Section 3, 4Code Of Criminal Procedure, 1973 - Section 320
High Courts06 Aug 2025Disposed Of
Soumya Deb Mondal And Ors. Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 08 UK CK 0548
Indian Penal Code, 1860 - Section 323, 498A, 504Uniform Civil Code, 2024 - Section 27
High Courts06 Aug 2025Allowed
Danish Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0547
Bhartiya Nyay Sanhita, 2023 - Section 309(4)Constitution Of India, 1950 - Article 21
High Courts06 Aug 2025Allowed
Naushad Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0546
Indian Penal Code, 1860 - Section 147, 148, 149, 323, 342, 364, 452, 504, 506Code Of Criminal Procedure, 1973 - Section 482Constitution Of India, 1950 - Article 21, 226
High Courts06 Aug 2025Allowed
Arif Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0545
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21
High Courts06 Aug 2025Allowed
Nikit Khatri Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 08 UK CK 0544
Bhartiya Nyay Sanhita, 2023 - Section 109Indian Penal Code, 1860 - Section 307
High Courts06 Aug 2025Allowed
Kartik Negi & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 08 UK CK 0543
Bhartiya Nyay Sanhita, 2023 - Section 109, 352Indian Penal Code, 1860 - Section 307
High Courts06 Aug 2025Allowed
Yogendra Kumar Shah And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 08 UK CK 0542
Rights Of Persons With Disabilities Act, 2016 - Section 34,34(2)
High Courts06 Aug 2025Disposed Of
Sanskriti Suyal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 08 UK CK 0541
High Courts06 Aug 2025Allowed
Rekha Rawat Vs Sanjay Bisht
Uttarakhand High Court · (2025) 08 UK CK 0540
Code Of Criminal Procedure, 1973 - Section 125
High Courts05 Aug 2025Allowed
Nafees Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0539
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471
High Courts05 Aug 2025Allowed
Shahrukh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0538
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21
High Courts05 Aug 2025Allowed
Rahul Kumar Upadhyay Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 08 UK CK 0537
Indian Penal Code, 1860 - Section 120B, 323, 344, 346, 347, 367, 374, 420, 506
High Courts05 Aug 2025Dismissed
Bharat Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 08 UK CK 0535
Negotiable Instruments Act, 1881 - Section 138Code Of Criminal Procedure, 1973 - Section 482Legal Service Authorities Act, 1987 - Section 21
High Courts05 Aug 2025Dismissed
Satyavir Yadav Vs State And Another
Uttarakhand High Court · (2025) 08 UK CK 0534
Negotiable Instruments Act, 1881 - Section 138
High Courts05 Aug 2025Dismissed
Dheraj Singh Rawat Vs Managing Director Uttarakhand Transport Corporation & Others
Uttarakhand High Court · (2025) 08 UK CK 0533
Uttar Pradesh State Road Transport Corporation Employees (Other Than Officers) Service Regulation, 1981 - Regulation 63
High Courts05 Aug 2025Allowed
Rakesh Mehra And Ors Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 08 UK CK 0532
Indian Penal Code, 1860 - Section 120B, 415, 420, 506Code Of Criminal Procedure, 1973 - Section 41A, 161, 482
High Courts04 Aug 2025Disposed Of
Rajesh Kumar And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 08 UK CK 0531
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 147, 148, 149, 323, 325, 427, 452, 504, 506
High Courts04 Aug 2025Allowed
Mohseen Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 08 UK CK 0530
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Prevention Of Cruelty To Animals Act, 1960 - Section 11(1)(l)Constitution Of India, 1950 - Article 21