High Courts05 Jul 2010
Hamid Ali Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 07 UK CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 467, 468, 471
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 888 of 1,058
High Courts05 Jul 2010
Smt. Sarita Rana Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 07 UK CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 467, 468, 471
High Courts05 Jul 2010Dismissed
State of U.P. (Now State of Uttarakhand) Vs Anil Kumar alias Ballu, Sunil Kumar alias Bau and Rakesh Kumar
Uttarakhand High Court · (2010) 2 UC 1177
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 378Penal Code, 1860 (IPC) — Section 307, 34Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts05 Jul 2010Dismissed
United India Insurance Com. Ltd. Vs Riverdale International School and Another
Uttarakhand High Court · (2010) 5 AWC 4984 : (2011) 2 TAC 605 : (2010) 2 UC 1136
Motor Vehicles Act, 1988 — Section 173
High Courts05 Jul 2010
Smt. Sarika Vs Sri Vishwa Jeet
Uttarakhand High Court · (2010) 07 UK CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13(1), 13B(2)
High Courts05 Jul 2010Dismissed
Gyan Chand Vs IIIrd F.T.C./Additional District Judge and Others
Uttarakhand High Court · (2010) 07 UK CK 0094
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts05 Jul 2010Dismissed
Shakur Khan and Others Vs Noor Ilahi and Others
Uttarakhand High Court · (2010) 07 UK CK 0093
High Courts02 Jul 2010
Om Prakash Singh, Kundan Singh and Dinesh Chand Tiwari Vs State of Uttarakhand and Ramjani
Uttarakhand High Court · (2010) 07 UK CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304, 304A, 427
High Courts02 Jul 2010Dismissed
Sri Vinod Prakash Nautiyal and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 07 UK CK 0166
Constitution of India, 1950 — Article 215
High Courts02 Jul 2010Allowed
Mohd. Afzal Vs State of U.P. and Others
Uttarakhand High Court · (2010) 07 UK CK 0165
Uttar Pradesh Urdu Translator-cum-Junior Clerk Service Rules, 1994 — Rule 11
High Courts02 Jul 2010Dismissed
Susheel Kumar Bansal Vs State and Others
Uttarakhand High Court · (2010) 07 UK CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 407, 407C
High Courts02 Jul 2010Allowed
Kamlesh Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2010) 07 UK CK 0163
High Courts02 Jul 2010
Tanuj Kasna Vs State of Uttarakhand
Uttarakhand High Court · (2010) 07 UK CK 0162
High Courts02 Jul 2010
Ku. Manisha Bashera through her mother Smt. Hansa Bashera Vs Board of School Education Uttarakhand
Uttarakhand High Court · (2010) 07 UK CK 0161
High Courts02 Jul 2010Dismissed
Narayan Dutt and Another Vs State of Uttrakhand
Uttarakhand High Court · (2010) 07 UK CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts02 Jul 2010Dismissed
Dr. (Km.) Manju Mittal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 07 UK CK 0140
Constitution of India, 1950 — Article 226
High Courts02 Jul 2010
Kallu Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 07 UK CK 0139
Constitution of India, 1950 — Article 226
High Courts02 Jul 2010
Shri Sharat Sood Vs Shri Umesh Kumar
Uttarakhand High Court · (2010) 07 UK CK 0115
High Courts02 Jul 2010Allowed
State of Uttarakhand and Another Vs The Presiding Officer and Another
Uttarakhand High Court · (2010) 07 UK CK 0114
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 6(N), 6H(1)
High Courts02 Jul 2010Dismissed
Harish Singh Bachi Singh and Co. and Others Vs Director, Mandi Samiti, Navin Mandi Alu Phal Aarhti Vyapari Association, Navin Mandi Vs Harish Singh Bachi Singh and Co. and Others
Uttarakhand High Court · (2010) 6 AWC 5972
Constitution of India, 1950 — Article 19(1)