COURT ARCHIVE

Uttarakhand High Court judgments

21,155 judgments · page 887 of 1,058

High Courts06 Jul 2010Dismissed

Fool Chandra Chauhan Vs State of Uttaranchal and Another

Uttarakhand High Court · (2011) 2 UC 1334

Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2Penal Code, 1860 (IPC) — Section 302, 394

High Courts06 Jul 2010Dismissed

Shafique Ahmad and Others Vs Anoop Kumar

Uttarakhand High Court · (2010) 07 UK CK 0010

Provincial Small Cause Courts Act, 1887 — Section 25Soldiers (Litigation) Act, 1925 — Section 3Transfer of Property Act, 1882 — Section 106

High Courts05 Jul 2010Allowed

Haridwar Asbestos add Cement Products Pvt. Ltd. and Others and Sri Yunus Vs Uttar Pradesh Financial Corporation and Others

Uttarakhand High Court · (2010) 07 UK CK 0170

Registration Act, 1908 — Section 23State Financial Corporations Act, 1951 — Section 29, 29(1)

High Courts05 Jul 2010Dismissed

Bhagat Singh Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 07 UK CK 0169

High Courts05 Jul 2010Dismissed

Jawa Devi Mandal Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 07 UK CK 0168

High Courts05 Jul 2010Dismissed

Kungsong Nemdal Vs State of U.P. (Now State of Uttarakhand)

Uttarakhand High Court · (2010) 07 UK CK 0138

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 307

High Courts05 Jul 2010Dismissed

The Vice Chancellor, G.B. Pant University of Agriculture and Technology and Another Vs U.P. Public Services Tribunal-III and Others

Uttarakhand High Court · (2010) 07 UK CK 0137

Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 4, 4(6), 5(1)

High Courts05 Jul 2010Dismissed

Smt. Seema Sharma Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 07 UK CK 0136

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 397, 401Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 147, 323, 498A, 506(2)

High Courts05 Jul 2010Dismissed

Bachan Singh Chauhan Vs State of Uttarakhand

Uttarakhand High Court · (2010) 07 UK CK 0135

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401

High Courts05 Jul 2010Dismissed

Rakesh Mistri Vs State of Uttarakhand and Another

Uttarakhand High Court · (2010) 07 UK CK 0134

Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401

High Courts05 Jul 2010Dismissed

Rajk Kumar @ Pappu Vs State of Uttrakhand

Uttarakhand High Court · (2010) 07 UK CK 0133

Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 307

High Courts05 Jul 2010Dismissed

Rao Arif Vs State of Uttarakhand

Uttarakhand High Court · (2010) 07 UK CK 0132

Criminal Procedure Code, 1973 (CrPC) — Section 482Wild Life (Protection) Act, 1972 — Section 17K, 26, 27, 35, 50

High Courts05 Jul 2010Dismissed

Bhawan Singh and Others Vs State of Uttaranchal

Uttarakhand High Court · (2010) 07 UK CK 0131

Criminal Procedure Code, 1973 (CrPC) — Section 133(1), 482

High Courts05 Jul 2010

Shakti Ram and Surendra Bhatt @ Soori Vs State of Uttarakhand

Uttarakhand High Court · (2010) 07 UK CK 0130

High Courts05 Jul 2010Dismissed

Balveer Singh Rawat Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 07 UK CK 0129

High Courts05 Jul 2010Dismissed

Smt. Pushpa and Another Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 07 UK CK 0128

High Courts05 Jul 2010Dismissed

Krishna Singh Chauhan and Others Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 07 UK CK 0103

High Courts05 Jul 2010Dismissed

Uttam Kumar Biswas and Another Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 07 UK CK 0102

High Courts05 Jul 2010Dismissed

Smt. Meena Basera Vs State of Uttarakhand

Uttarakhand High Court · (2010) 07 UK CK 0101

High Courts05 Jul 2010Dismissed

Vijay Prasad Joshi Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 07 UK CK 0100