High Courts21 Jul 2010
Amar Singh Vs State of U. P. (Now Uttarakhand)
Uttarakhand High Court · (2011) 2 DMC 147
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 304B, 306, 498A
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 885 of 1,058
High Courts21 Jul 2010Dismissed
Ram Swarup and Pappu @ Satya Prakash Vs State of U.P. (now State of Uttarakhand)
Uttarakhand High Court · (2011) CriLJ 924
Criminal Procedure Code, 1973 (CrPC) — Section 207, 374Penal Code, 1860 (IPC) — Section 323, 34, 376, 504Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts20 Jul 2010Allowed
Bhumika Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 2 UC 1573
High Courts20 Jul 2010Allowed
Sateshwar Prasad Sati Vs State and Others
Uttarakhand High Court · (2011) 3 UC 1674
Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 2, 4, 4(3), 7(1)
High Courts20 Jul 2010Allowed
Kishan Kumar @ Krishna and Others Vs Smt. Santoshi @ Arti and Another
Uttarakhand High Court · (2010) 2 NCC 14
Criminal Procedure Code, 1973 (CrPC) — Section 161, 177, 178, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 3, 4, 498A, 506
High Courts20 Jul 2010Dismissed
Rahul Samrat Tandon Vs Smt. Neeru Tandon Smt. Neeru Tandon and another Vs Rahul Samrat Tandon
Uttarakhand High Court · (2010) 2 UC 1230
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 24
High Courts19 Jul 2010
Iqbal Vs State of of U.P. (Now Uttarakhand)
Uttarakhand High Court · (2011) 1 NCC 504 : (2011) 2 UC 1570
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 308, 309, 310, 311
High Courts19 Jul 2010
Radhika Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 1 DMC 288 : (2010) 2 UC 1234
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts19 Jul 2010Allowed
Amit Bhatt Vs State of Uttarakhand
Uttarakhand High Court · (2010) 07 UK CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts19 Jul 2010
Smt. Bhagwati Devi Vs State of U.P. (Now State of Uttarakhand) and Another
Uttarakhand High Court · (2011) 1 ACR 547 : (2010) 4 Crimes 21 : (2011) 3 UC 1729 : (2010) 2 UD 200
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 207, 313, 374Penal Code, 1860 (IPC) — Section 307Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts19 Jul 2010Dismissed
Ram Chandra Agarwal Vs The Addl. District Judge and Others
Uttarakhand High Court · (2011) 2 UC 1045
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts16 Jul 2010Dismissed
State of U.P. (Now State of Uttarakhand) Vs Nishikant
Uttarakhand High Court · (2010) 2 DMC 781
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts16 Jul 2010Dismissed
Anandi and Others Vs State of Uttrakhand
Uttarakhand High Court · (2010) 2 UC 1242 : (2010) 2 UC 1094
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
High Courts16 Jul 2010Allowed
Sri J.S. Goraya Vs Chief Executive Officer, Uttarakhand Co-operative Sugar Mills Federation Ltd. and another
Uttarakhand High Court · (2010) 2 UC 1256
High Courts15 Jul 2010Dismissed
Shri Krishan Lal alias Balam Singh Vs Additional District Judge and Others
Uttarakhand High Court · (2011) 2 UC 1587
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)(a)
High Courts15 Jul 2010Dismissed
Samim Ahemad and Another Vs Smt. Bilkish
Uttarakhand High Court · (2010) 07 UK CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 452, 504, 506
High Courts15 Jul 2010Allowed
Rikesh Kumar and Others and Smt. Vijay Laxmi Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 07 UK CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 494, 498A, 504
High Courts15 Jul 2010Dismissed
Naresh and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 2 UC 1180
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 307
High Courts15 Jul 2010Allowed
Zanev Ali and Another Vs State of Uttarakhand
Uttarakhand High Court · (2010) 2 UC 1233
Penal Code, 1860 (IPC) — Section 323, 324, 506
High Courts14 Jul 2010
Sri. Waheed Ahmad Vs Additional District Judge/Judge, Small Causes (U.M.C.) and Others
Uttarakhand High Court · (2011) 2 UC 1089
Provincial Small Cause Courts Act, 1887 — Section 15, 2(1), 20, 20(4), 25Transfer of Property Act, 1882 — Section 111, 114