High Courts14 Jul 2010Dismissed
Dev Singh Vs State of Uttrakhand
Uttarakhand High Court · (2010) 07 UK CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 389Penal Code, 1860 (IPC) — Section 302, 307
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 886 of 1,058
High Courts14 Jul 2010Allowed
State of Uttar Pradesh, Now State of Uttarakhand Vs Ashok Saxena and Another
Uttarakhand High Court · (2010) 2 UC 1073
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Jul 2010Dismissed
Anil Kumar Diwaker Vs Principal Judge, Family Court and Another
Uttarakhand High Court · AIR 2010 Utt 120 : (2011) 2 UC 1029 : (2010) 2 UD 305
Divorce Rules, 1956 — Rule 5Hindu Marriage Act, 1955 — Section 13, 19
High Courts13 Jul 2010Allowed
Gaurav Khurana Vs Radhika and Another
Uttarakhand High Court · (2011) 1 DMC 207
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Hindu Marriage Act, 1955 — Section 13
High Courts13 Jul 2010Dismissed
State of U.P. (Now State of Uttarakhand) Vs Arun Kumar Srivastava and Others
Uttarakhand High Court · (2010) 07 UK CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 207Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113B
High Courts13 Jul 2010Allowed
Surendra Kumar Batra Vs Additional District Judge and Another
Uttarakhand High Court · (2011) 2 RCR(Rent) 162 : (2011) 3 UC 2297
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts12 Jul 2010Dismissed
The Oriental Insurance Co. Ltd. Vs Shri. Diwan Singh and Another
Uttarakhand High Court · (2011) 129 FLR 78 : (2011) 2 UC 1092
Workmens Compensation Act, 1923 — Section 30, 4
High Courts12 Jul 2010Dismissed
Oriental Insurance Co. Ltd. Vs Diwan Singh and Another
Uttarakhand High Court · (2011) 129 FLR 78 : (2011) 2 UC 1092
Workmens Compensation Act, 1923 — Section 30, 4
High Courts09 Jul 2010Dismissed
M/s. Honey Tractors Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 1 NCC 142
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Jul 2010Allowed
Diwan Singh Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 3 UC 1660
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts09 Jul 2010Allowed
Vipul and Others Vs State of U.P. (Now State of Uttarakhand)
Uttarakhand High Court · (2010) 07 UK CK 0092
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 399, 402
High Courts09 Jul 2010
Maya Institute of Technology Vs All India Council for Technical Education and Others
Uttarakhand High Court · (2010) 07 UK CK 0091
High Courts09 Jul 2010Allowed
State of Uttarakhand and Another Vs Ski and Snow Resorts Pvt. Ltd.
Uttarakhand High Court · (2010) 6 AWC 5771 : (2010) 2 UC 1142 : (2010) 2 UD 142
Civil Procedure Code, 1908 (CPC) — Section 100Monopolies and Restrictive Trade Practices Act, 1969 — Section 52, 55
High Courts09 Jul 2010Dismissed
Chaman Lal Kala Vs State of U.P. and Others
Uttarakhand High Court · (2011) 2 UC 1022
Uttar Pradesh Municipalities Act, 1916 — Section 69BUttar Pradesh Nagar Mahapalika Act, 1959 — Section 112AUttar Pradesh Water Supply and Sewerage Act, 1975 — Section 27A, 38(1)
High Courts09 Jul 2010
Smt. Rjtu Pistritto Vs Swatantra Kumar
Uttarakhand High Court · (2010) 07 UK CK 0012
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 3 Rule 4, Order 43 Rule 1, Order 6 Rule 15Reorganisation Act, 2000 — Section 89
High Courts08 Jul 2010
Jagmohan Singh Bisht (In Jail) Vs State of Uttarakhand
Uttarakhand High Court · (2011) 3 UC 1767
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 304B(2), 306, 498A
High Courts07 Jul 2010
Upendra Singh and Another Vs State of Uttarakhand
Uttarakhand High Court · (2011) 3 UC 1790
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 304, 34
High Courts07 Jul 2010Allowed
Satya Prakash Kurketi Vs Additional District Judge and Others
Uttarakhand High Court · (2010) 07 UK CK 0011
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 21(1)(a)
High Courts07 Jul 2010Allowed
Dilip Rai Vs Narayan Chandra Sardar
Uttarakhand High Court · (2011) 3 UC 2280
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 43 Rule 1
High Courts07 Jul 2010Dismissed
Ram Singh and others Vs State of Uttarakhand and others
Uttarakhand High Court · (2010) 2 UC 1114
Land Acquisition Act, 1984 — Section 3A, 44A, 6