High Courts02 Jul 2010Allowed
Vijay Kumar Vs State of U.P. and Others
Uttarakhand High Court · (2010) 07 UK CK 0112
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 889 of 1,058
High Courts02 Jul 2010
Lata Joshi Vs Uttarakhand Board of School Education
Uttarakhand High Court · (2010) 07 UK CK 0084
High Courts02 Jul 2010
Bhoop Singh Vs State of Uttarakhand
Uttarakhand High Court · (2010) 07 UK CK 0082
High Courts02 Jul 2010
A.K. Dhiyani Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 07 UK CK 0080
High Courts02 Jul 2010Allowed
Parvaze and Others Vs State of U.P. now State of Uttarakhand
Uttarakhand High Court · (2010) 07 UK CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 364
High Courts02 Jul 2010
Ram Prakash Saklani Vs State of Uttarakhand, Seeta Saklani and Ankit Saklani
Uttarakhand High Court · (2010) 07 UK CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Protection of Women from Domestic Violence Act, 2005 — Section 18, 19, 20
High Courts02 Jul 2010
Smt. Vimlesh Devi and Others Vs State of Uttarakhand and Smt. Radha Gupta
Uttarakhand High Court · (2010) 07 UK CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts02 Jul 2010Dismissed
Sh. Krishan Kumar Agarwal Vs Sardar Hardayal Singh
Uttarakhand High Court · (2010) 07 UK CK 0044
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts02 Jul 2010
Mahesh Chandra Bhatt Vs Union of India (UOI) and Others
Uttarakhand High Court · (2011) 2 UD 248
High Courts02 Jul 2010Allowed
Nischaya Sah (Nikki) Vs State of Uttarakhand
Uttarakhand High Court · (2010) 07 UK CK 0030
High Courts02 Jul 2010
Mukesh Verma Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 07 UK CK 0029
High Courts02 Jul 2010
Rajiv Lochan Sah Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2010 Utt 94 : (2010) 2 UC 1122
Constitution of India, 1950 — Article 243UUttar Pradesh Municipalities Act, 1916 — Section 10A, 10A(1), 10A(2), 10A(4), 39
High Courts01 Jul 2010
Goverdhan Vs State of Uttaranchal/Uttarakhand and Others
Uttarakhand High Court · (2011) 3 UC 1657
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 420, 463, 468Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 420, 468, 472, 498A
High Courts01 Jul 2010Dismissed
Sagar Sons Vs Commissioner, Commercial Tax
Uttarakhand High Court · (2010) 35 VST 76
Uttarakhand Value Added Tax Act, 2005 — Section 57
High Courts30 Jun 2010
Padma Bahadur (In Jail) Vs State of Uttarakhand
Uttarakhand High Court · (2010) 06 UK CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 313Wild Life (Protection) Act, 1972 — Section 51, 52, 9
High Courts30 Jun 2010Allowed
Kurdi Vs State of Uttaranchal/Uttarakhand, Addl. Session Judge/IIIrd F.T.C., Sub-Divisional Magistrate and Bhartu @ Bharat Singh
Uttarakhand High Court · (2010) 06 UK CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts30 Jun 2010Dismissed
Harish Kumar Sehrawat and Satbir Moolchand Sehrawat Vs State of Uttarakhand and Falgun Patel
Uttarakhand High Court · (2010) 06 UK CK 0174
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120B, 406, 420, 424
High Courts30 Jun 2010Allowed
Rohit and Others Vs Deputy Director of Consolidation and Others
Uttarakhand High Court · (2010) 06 UK CK 0145
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 132
High Courts30 Jun 2010
Devi Lal Sah and Another Vs Smt. Uma Nath and Others
Uttarakhand High Court · (2010) 06 UK CK 0083
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
High Courts30 Jun 2010Dismissed
Kripal Singh Vs Deputy Labour Commissioner and Others
Uttarakhand High Court · (2010) 06 UK CK 0079
Payment of Wages Act, 1936 — Section 17