High Courts25 Jun 2010Allowed
Yashwant Singh Negi and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 06 UK CK 0186
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 891 of 1,058
High Courts25 Jun 2010
Devendra Singh Negi and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2011) 2 UC 1148 : (2010) 2 UD 132
High Courts25 Jun 2010Allowed
Rakesh Vs State of Uttaranchal and Others
Uttarakhand High Court · (2010) 06 UK CK 0184
High Courts25 Jun 2010
Deepak Malik Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 06 UK CK 0147
High Courts25 Jun 2010
Tejpal Singh Vs State of Uttarakhand and State Bank of India, A.D.B. Branch
Uttarakhand High Court · (2010) 06 UK CK 0095
High Courts25 Jun 2010
Indraveer Singh Negi Vs State of Uttarakhand
Uttarakhand High Court · (2010) 06 UK CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts25 Jun 2010
Om Prakash Vs Garhwali Sabha Dharamshala
Uttarakhand High Court · (2010) 06 UK CK 0052
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16(1)
High Courts25 Jun 2010
Gopal Singh Mehta Vs The State of Uttarakhand and Others
Uttarakhand High Court · (2010) 06 UK CK 0051
High Courts25 Jun 2010
Raju and Another Vs State of U.P. Now State of Uttarakhand
Uttarakhand High Court · (2010) 06 UK CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts25 Jun 2010
Narendra Pal Singh and Smt. Har Kumari Vs The State of Uttarakhand
Uttarakhand High Court · (2010) 06 UK CK 0018
High Courts25 Jun 2010
Pratyush Singh Bisht through its Father and Natural Guardian Sri Hayat Singh Bisht Vs Director, Board of School Education Uttarakhand and Others
Uttarakhand High Court · (2010) 06 UK CK 0017
High Courts25 Jun 2010
Rajeev Berry Vs Addl. District Judge and Others
Uttarakhand High Court · AIR 2011 Utt 12 : (2011) 112 RD 777 : (2011) 2 UC 1035 : (2010) 2 UD 234
Transfer of Property Act, 1882 — Section 52
High Courts25 Jun 2010
Smt. Uma Bhardwaj Vs Smt. Rani Devi and Others
Uttarakhand High Court · (2011) 112 RD 463 : (2010) 2 UC 976
Civil Procedure Code, 1908 (CPC) — Section 151Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 53A
High Courts24 Jun 2010Dismissed
Smt. Babita Vs State of Uttrakhand
Uttarakhand High Court · (2010) 2 UC 959
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts24 Jun 2010
Naveen Singh Bisht Vs Oriental Insurance Company Ltd. and Another
Uttarakhand High Court · (2010) 06 UK CK 0210
High Courts24 Jun 2010
Manmohan Singh Bisht Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 1 UC 716
High Courts24 Jun 2010
Kiran Bhatt through her Mother Smt. Gomti Devi Vs Board of School Education Uttarakhand
Uttarakhand High Court · (2010) 06 UK CK 0158
High Courts24 Jun 2010
Kamal Joshi through his Father Shri Ramesh Chandra Joshi Vs Board of School Education Uttarakhand
Uttarakhand High Court · (2010) 06 UK CK 0157
High Courts24 Jun 2010
Devesh Joshi through his Father Shri Manohar Dutt Joshi Vs Board of School Education
Uttarakhand High Court · (2010) 06 UK CK 0156
High Courts24 Jun 2010
Mayank Lohani through his Father Shri Kishan Chandra Lohani Vs Board of School Education Uttarakhand
Uttarakhand High Court · (2010) 06 UK CK 0155