High Courts30 Jun 2010Allowed
Smt. Chandrakali Vs The Oriental Insurance Company Ltd. and Others
Uttarakhand High Court · (2011) 2 UC 1139
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 890 of 1,058
High Courts30 Jun 2010Allowed
Virendra Pal Singh and Others Vs Veer Vikram Singh
Uttarakhand High Court · (2011) 3 UC 2072
Limitation Act, 1963 — Section 5
High Courts29 Jun 2010Allowed
Pradeep Kumar Vs State of Uttaranchal (Uttarakhand) and Mehandi Hassan
Uttarakhand High Court · (2010) 2 UD 83
Criminal Procedure Code, 1973 (CrPC) — Section 203Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Jun 2010Dismissed
Keerat Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 06 UK CK 0175
High Courts29 Jun 2010Dismissed
Thakur Dan Singh Bist Trust Vs State of Uttarakhand
Uttarakhand High Court · (2010) 2 UPLBEC 25
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471
High Courts29 Jun 2010
Rajendra Prasad Vs New India Chemical and Pharmaceutical and Others
Uttarakhand High Court · (2010) 06 UK CK 0082
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts29 Jun 2010
Smt. Gyandhari Devi Vs Ram Avtar
Uttarakhand High Court · (2010) 06 UK CK 0081
High Courts28 Jun 2010Dismissed
Prabhat Kumar Agrawal Vs Managing Director and others
Uttarakhand High Court · (2010) 127 FLR 381
High Courts28 Jun 2010
State of Uttarakhand and Others Vs Beer Singh Bhandari
Uttarakhand High Court · (2010) 2 UC 998
Uttaranchal School Education Act, 2006 — Section 58
High Courts28 Jun 2010Dismissed
Tapashwar Parshad Juyal and Others Vs State of Uttaranchal and Another
Uttarakhand High Court · (2010) 06 UK CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 392, 427, 452, 498A
High Courts28 Jun 2010Dismissed
Mangoo Lal Verma Vs State of Uttaranchal and Chief Judicial Magistrate
Uttarakhand High Court · (2010) 06 UK CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409
High Courts28 Jun 2010Dismissed
Km. Anjum Vs State of Uttaranchal, Special J.M. and Sri Firoz Khan
Uttarakhand High Court · (2010) 06 UK CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Jun 2010Dismissed
Ram Singh Negi and Keshar Singh Negi, Both sons of Mohar Singh Negi Vs State of Uttarakhand
Uttarakhand High Court · (2010) 06 UK CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 427, 436, 504
High Courts28 Jun 2010Dismissed
Rakesh Singh Negi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 06 UK CK 0146
High Courts28 Jun 2010Allowed
Kisan Sahakari Chini Mills Ltd. Vs Basant Kumar Joshi
Uttarakhand High Court · (2010) 127 FLR 180 : (2010) 4 LLJ 669 : (2010) 2 UD 337
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6(1), 6(2), 6(3)
High Courts28 Jun 2010Allowed
Madan Singh Rawat Vs Ashok Kumar Gupta
Uttarakhand High Court · (2010) 06 UK CK 0080
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10
High Courts28 Jun 2010Dismissed
Smt. Kusum, Vishal Chauhan and Shailender Chauhan Vs State of Uttaranchal/Uttarakhand, Judicial Magistrate and Dhruv Singh
Uttarakhand High Court · (2010) 06 UK CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 506
High Courts28 Jun 2010Dismissed
Rao Javed, Rao Ikbal, Smt. Sayeeda and Km. Sabeena Vs State of Uttaranchal/Uttarakhand, Chief Judicial Magistrate and Smt. Praveen Rao
Uttarakhand High Court · (2010) 06 UK CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 324, 498A, 504, 506
High Courts28 Jun 2010Dismissed
Subhash Sharma and Bir Jung Bahadur Shahi Thakur Vs State of Uttaranchal and Sri Baldev Krishan Behal
Uttarakhand High Court · (2010) 06 UK CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts25 Jun 2010Dismissed
Rajneesh Singh Bahrtari Vs Surya Pal Bhandari and Others
Uttarakhand High Court · AIR 2011 Utt 1 : (2011) 112 RD 773 : (2011) 2 UC 1040 : (2010) 2 UD 230
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3A, Order 43 Rule 1, 104