High Courts13 Dec 2010Dismissed
Amarpal Singh, Harmeet Singh and Inderjeet Singh Vs State of Uttarakhand and Jaspal Singh
Uttarakhand High Court · (2010) 12 UK CK 0190
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 844 of 1,058
High Courts13 Dec 2010Allowed
Suresh Kumar and Naresh Kumar both Vs State of Uttarakhand and Smt. Tanushree
Uttarakhand High Court · (2010) 12 UK CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A, 506
High Courts13 Dec 2010
Central Bank of India Vs Smt. Susheela Devi and Others
Uttarakhand High Court · (2010) 12 UK CK 0183
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts13 Dec 2010
Mahendra Dutt Sharma Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0180
Uttaranchal Government Servant (Discipline and Appeal) Rules, 2003 — Rule 3, 9(4)
High Courts13 Dec 2010Allowed
Prem Datt Bhatt Vs State of Uttaranchal (Uttarakhand) and Others
Uttarakhand High Court · (2010) 12 UK CK 0146
Penal Code, 1860 (IPC) — Section 147, 149, 323, 325, 453
High Courts13 Dec 2010
Narendra Bahadur Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0123
Uttarakhand School Education Act, 2006 — Section 46
High Courts13 Dec 2010Allowed
Santosh Kumar Joshi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0095
High Courts13 Dec 2010Dismissed
Ragini Bhatt and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0077
High Courts13 Dec 2010Dismissed
Badri Dutt Phuloriya (Since Deceased) through his legal heirs Vs Board of Revenue and Others
Uttarakhand High Court · (2010) 12 UK CK 0031
Uttar Pradesh Land Revenue Act, 1901 — Section 219
High Courts13 Dec 2010
Daya Ram Verma Vs State of Uttaranchal and Others
Uttarakhand High Court · (2010) 12 UK CK 0028
High Courts13 Dec 2010
Gambhir Singh and Others. Vs State and Others
Uttarakhand High Court · (2010) 12 UK CK 0002
High Courts10 Dec 2010Dismissed
Sri Balkar Singh and Others Vs The Board of Revenue and Others
Uttarakhand High Court · (2011) 1 UD 112
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 53A, 54
High Courts10 Dec 2010
Devendra Prasad and Rajendra Prasad Vs State of Uttarakhand
Uttarakhand High Court · (2010) 12 UK CK 0191
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 307, 395, 397, 398, 412
High Courts10 Dec 2010
Sadab Ali Vs State of Uttaranchal (Now State of Uttarakhand)
Uttarakhand High Court · (2010) 12 UK CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 377, 506
High Courts10 Dec 2010
Pt. Purnanand Tiwari Law College Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 12 UK CK 0126
Bar Council of India Rules, 2009 — Rule 16, 16(1), 19Central Universities Act, 2009 — Section 4
High Courts10 Dec 2010Dismissed
Smt. Minta Chauhan Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0125
Constitution of India, 1950 — Article 341, 342
High Courts10 Dec 2010
Satyavaan Singh Vs Director of Education, School Education and Another
Uttarakhand High Court · (2010) 12 UK CK 0124
High Courts10 Dec 2010
Virendra Kumar Verma Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0055
High Courts10 Dec 2010
Hari Ram Bhatt and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0043
High Courts10 Dec 2010Dismissed
Sharafat Ali Vs Ajab Singh
Uttarakhand High Court · (2010) 12 UK CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138