High Courts08 Dec 2010
Puran Singh Rauthan Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0059
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 43
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 846 of 1,058
High Courts08 Dec 2010Dismissed
Mahendra Kumar Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 12 UK CK 0003
High Courts07 Dec 2010Dismissed
Mohan Lal Tamta Vs State of Uttaranchal and Others
Uttarakhand High Court · (2010) 12 UK CK 0160
High Courts07 Dec 2010Dismissed
Smt. Ruchi Grover Vs Amit Grovers and G.P. Grover
Uttarakhand High Court · (2011) 1 UC 66
Criminal Procedure Code, 1973 (CrPC) — Section 482, 91Protection of Women From Domestic Violence Act, 2005 — Section 18, 19, 20, 22
High Courts07 Dec 2010Dismissed
Kshitij Aggarwal Vs Smt. Poonal Aggarwal
Uttarakhand High Court · (2011) 1 UC 67
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts07 Dec 2010
Kayyum Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 1 UC 68
High Courts07 Dec 2010Allowed
Shailendra Kumar Jain Vs Manvendra Kumar Chatterjee
Uttarakhand High Court · AIR 2011 Utt 31 : (2011) 1 UD 557
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106, 114
High Courts07 Dec 2010Dismissed
Nishan Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0079
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122(1), 122C(3), 229BUttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115L, 115P
High Courts07 Dec 2010Allowed
Smt. Vibha Tiwari Vs State of Uttaranchal
Uttarakhand High Court · (2010) 12 UK CK 0076
Motor Vehicles Act, 1988 — Section 72(2)
High Courts07 Dec 2010
Sarjeet Singh Vs State and Others
Uttarakhand High Court · (2010) 12 UK CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482
High Courts06 Dec 2010Allowed
Chandra Singh Mehta, Registrar, H.N.B. Garhwal University Vs State of Uttaranchal (Now State of Uttarakhand) and Narendra Singh Rawat
Uttarakhand High Court · (2011) 1 NCC 452 : (2011) 1 UC 32
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 323, 506Uttar Pradesh State Universities Act, 1973 — Section 37
High Courts06 Dec 2010
Yogender Prashad Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 2 NCC 33
Penal Code, 1860 (IPC) — Section 120B, 406, 407, 409, 420Prevention of Corruption Act, 1988 — Section 13(2), 13(c)(d), 13(c)(d)
High Courts06 Dec 2010Allowed
Preshika Chaurasiya and Priyanka Chaurasiya and Shivam Chaurasiya Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0154
High Courts06 Dec 2010Dismissed
Smt. Ranjana Chhettri Vs District Inspector of Schools and Others
Uttarakhand High Court · (2011) 1 UC 61
Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 5, 6
High Courts06 Dec 2010Dismissed
Bhattu Singh Kandari Vs The State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0120
High Courts06 Dec 2010Dismissed
Rajnish Kumar Vs Smt. Rachna Chaudhary
Uttarakhand High Court · (2011) 1 UC 62
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts06 Dec 2010Allowed
Vishavajeet Vs State of Uttaranchal
Uttarakhand High Court · (2011) 1 NCC 136 : (2011) 1 UC 64 : (2011) 1 UD 100
Criminal Procedure Code, 1973 (CrPC) — Section 321Penal Code, 1860 (IPC) — Section 302
High Courts06 Dec 2010
Bhagwan Singh Majila Vs State of Uttarakhand
Uttarakhand High Court · (2010) 12 UK CK 0106
Notary Rules 1956 — Rule 8(b)
High Courts06 Dec 2010Dismissed
Furkan Ali and Others Vs Hashim Ali and Others
Uttarakhand High Court · (2011) 113 RD 402 : (2011) 1 UD 88
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 33, 33(3), 331(4)
High Courts03 Dec 2010Allowed
State of Uttarakhand and others Vs Vishnu Singh Rautela
Uttarakhand High Court · (2011) 1 UC 37