High Courts30 Nov 2010
Mr. S.K. Chandola, Public Information Officer/Addl. Principal Conservator of Forest, Planning and Financial Management Vs Uttarakhand Information Commission and Others
Uttarakhand High Court · (2010) 11 UK CK 0046
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 848 of 1,058
High Courts30 Nov 2010
J.K. Pant Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 3 UC 2103 : (2010) 2 UD 556
Constitution of India, 1950 — Article 226Uttaranchal Government Servants Seniority Rules, 2002 — Rule 6
High Courts29 Nov 2010Allowed
Devbhumi Institute of Professional Education for Women Vs State of Uttarakhand and others
Uttarakhand High Court · (2010) 3 UC 2057
National Council for Teacher Education Act, 1993 — Section 14, 14(6), 15, 17
High Courts29 Nov 2010Dismissed
Molhar and Dharamvir Vs State of U.P. (now State of Uttarakhand) Molhar Singh Vs Bangal and Others
Uttarakhand High Court · (2011) 1 NCC 317 : (2010) 3 UC 2059 : (2010) 2 UD 598
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts29 Nov 2010Partly Allowed
Presentation College of Teacher Education Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 11 UK CK 0057
National Council for Teacher Education Act, 1993 — Section 14(3), 14(6), 15(3), 17
High Courts29 Nov 2010Allowed
Dron Educational Society (Registered) Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 11 UK CK 0039
National Council for Teacher Education Act, 1993 — Section 14, 14(6), 15, 17
High Courts29 Nov 2010Dismissed
State of Uttarakhand Vs Sunya Sahi @ Channu Singh
Uttarakhand High Court · (2010) 11 UK CK 0019
Penal Code, 1860 (IPC) — Section 304
High Courts29 Nov 2010Dismissed
Sime Darby Engineering SDN BHD Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 11 UK CK 0016
Income Tax Act, 1961 — Section 197, 264Income Tax Rules, 1962 — Rule 28(1)
High Courts29 Nov 2010
Prime Industries A partnership firm and Another Vs State and Others
Uttarakhand High Court · (2010) 11 UK CK 0014
High Courts26 Nov 2010
Ganesh Singh Rana Vs Forest Range Officer and Another
Uttarakhand High Court · (2011) 1 NCC 342 : (2011) 1 UD 94
Criminal Procedure Code, 1973 (CrPC) — Section 305(2), 397
High Courts26 Nov 2010Dismissed
Pradeshiya Industrial Investment Corporation of U.P. Ltd. "PICUP Bhawan", Gomti Nagar, Lucknow Vs Official Liquidator, Uttar Pradesh and Uttarakhand and Others
Uttarakhand High Court · (2011) 161 CompCas 398 : (2010) 3 UC 2084
Companies Act, 1956 — Section 483Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 16(1)
High Courts26 Nov 2010
Sundar Singh Rautela alias Shankar Singh (in Jail) Vs State of Uttarakhand
Uttarakhand High Court · (2010) 11 UK CK 0118
High Courts26 Nov 2010Allowed
Kapil Dang and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 11 UK CK 0099
Penal Code, 1860 (IPC) — Section 323, 34, 498A
High Courts26 Nov 2010
Praveen Kumar Vs Mussorrie Dehradun Development Authority and Others
Uttarakhand High Court · (2011) 1 UC 204
High Courts26 Nov 2010Dismissed
Sidcul Industrial Association Vs State of Uttarakhand and Others Industries Association of Uttarakhand Vs Union of India (UOI) and Others
Uttarakhand High Court · (2011) 241 CTR 156 : (2011) 331 ITR 491 : (2011) 199 TAXMAN 75 : (2010) 2 UD 532
Finance Act, 2000 — Section 80IC, 80IC(2), 80IC(3)Income Tax Act, 1961 — Section 115JB, 4, 5Uttar Pradesh Sales Tax Act, 1948 — Section 4A
High Courts26 Nov 2010Dismissed
Harish Kumar and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 11 UK CK 0029
High Courts26 Nov 2010Dismissed
Veeran Lal and Rajan Lal Vs State of Uttarakhand
Uttarakhand High Court · (2011) 1 NCC 125 : (2010) 3 UC 2087
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Nov 2010Dismissed
State of Uttarakhand Vs Harish Chandra Joshi
Uttarakhand High Court · (2010) 3 UC 2092
Urban Land (Ceiling and Regulation) Act, 1976 — Section 6(1)
High Courts26 Nov 2010Dismissed
Amar Singh and others Vs State and others
Uttarakhand High Court · (2010) 11 UK CK 0007
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 10(2), 3(17), 3(9), 5(6)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 210
High Courts25 Nov 2010Dismissed
Sri Shyam Narain and Others Vs Sri Harakh Chandra Nahata and Others
Uttarakhand High Court · (2011) 113 RD 78
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 41 Rule 19, 146