High Courts03 Dec 2010Dismissed
Brij Bihari Savita Vs State of Uttarakhand, Union of India (UOI) and State of U.P.
Uttarakhand High Court · (2011) 1 UC 59
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 847 of 1,058
High Courts03 Dec 2010Allowed
Pitamber Dut Thapaliyal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0066
Constitution of India, 1950 — Article 311
High Courts02 Dec 2010Allowed
G.B. Pant University of Agriculture and Technology Vs Smt. Sur Suti
Uttarakhand High Court · (2011) 1 UD 40
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 2
High Courts02 Dec 2010
Anandi Devi Vs Komal Kumar
Uttarakhand High Court · (2011) 1 DMC 692 : (2010) 3 UC 2036 : (2011) 1 UD 60
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 28
High Courts02 Dec 2010Allowed
Smt. Anju Bhotia Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0107
High Courts02 Dec 2010
Dr. Virendra Charan Vs Chancellor, University of Roorkee and Others
Uttarakhand High Court · (2010) 12 UK CK 0063
High Courts02 Dec 2010Allowed
Bhagwati Prasad Uniyal Vs U.P. Rajkiya Nirman Nigam Ltd. and Others
Uttarakhand High Court · (2010) 12 UK CK 0062
High Courts02 Dec 2010
Vikram Singh Vs State of Uttaranchal and Others
Uttarakhand High Court · (2010) 12 UK CK 0061
High Courts02 Dec 2010
Sonu and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 12 UK CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts01 Dec 2010Dismissed
Harbansh Singh and Others Vs State of U.P. Now State of Uttarakhand
Uttarakhand High Court · (2011) 1 NCC 1
Criminal Procedure Code, 1973 (CrPC) — Section 157(1), 313, 374Penal Code, 1860 (IPC) — Section 302, 323, 324, 34Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts01 Dec 2010Dismissed
Devi Prasad Uniyal Vs State of Uttarakhand
Uttarakhand High Court · (2010) 3 UC 2051
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Dec 2010Allowed
Raghunath Singh Rana Vs Chamoli District Cooperative Bank Ltd. and Others
Uttarakhand High Court · (2010) 3 UC 2038
High Courts01 Dec 2010Dismissed
Dr. Anil Kumar Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0174
High Courts01 Dec 2010
Jain Ram Tamta Vs State of Uttaranchal and Others
Uttarakhand High Court · (2010) 12 UK CK 0173
High Courts01 Dec 2010Allowed
Smt. Jayanti Devi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0155
High Courts01 Dec 2010Allowed
F.C.I. Mazdoor Sangh Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 3 UC 2040
High Courts01 Dec 2010
Canara Bank Vs Ashok Goyal Ashok Goyal Vs Canara Bank
Uttarakhand High Court · (2010) 12 UK CK 0094
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts30 Nov 2010Dismissed
Qualicare pharmaceuticals Ltd. Vs State of Uttanchal
Uttarakhand High Court · (2010) 11 UK CK 0109
High Courts30 Nov 2010Allowed
Suresh Chandra and Another Vs State and Others
Uttarakhand High Court · (2010) 11 UK CK 0091
Uttar Pradesh Kshettra Samitis and Zila Parishads Works Rules, 1984 — Rule 19
High Courts30 Nov 2010Dismissed
Jaipal Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 11 UK CK 0052
Societies Registration Act, 1860 — Section 25