High Courts25 Nov 2010Dismissed
Roshan Lal Vs Neeraj Pandey
Uttarakhand High Court · (2010) 11 UK CK 0106
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 849 of 1,058
High Courts25 Nov 2010Allowed
Chandrapal Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 11 UK CK 0067
High Courts25 Nov 2010Allowed
Ranvir Singh and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 3 UC 2093
Land Acquisition Act, 1894 — Section 12(2), 17(4), 18, 4(1)
High Courts25 Nov 2010Allowed
T.C. Sharma Vs Gurukula Kangri Vishwavidyalaya
Uttarakhand High Court · (2010) 11 UK CK 0033
Constitution of India, 1950 — Article 12
High Courts25 Nov 2010Dismissed
Vikram Singh Rawat Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 11 UK CK 0028
High Courts25 Nov 2010
Seema Mehta @ Shweta Mehta Vs Gajesh Dutt Mehta
Uttarakhand High Court · (2010) 3 UC 2095
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 28, 9Penal Code, 1860 (IPC) — Section 406
High Courts25 Nov 2010
Ramesh Kumar Vs Smt. Rajesh and two others
Uttarakhand High Court · (2011) 1 UD 62
Family Courts Act, 1984 — Section 19Hindu Adoptions and Maintenance Act, 1956 — Section 23, 23(1), 23(3)
High Courts24 Nov 2010Allowed
Union of India (UOI) Vs Kalyan Singh and Another
Uttarakhand High Court · (2010) 11 UK CK 0113
High Courts24 Nov 2010
Sufi Aziz Ur Rehman Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 11 UK CK 0111
Waqf Act, 1995 — Section 14(1), 14(2), 14(3), 14(4), 16
High Courts24 Nov 2010Dismissed
State of U.P. (now State of Uttarakhand) Vs Jeewan Lal Sharma and Others
Uttarakhand High Court · (2011) 1 NCC 339 : (2010) 3 UC 2100
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 378(4)Penal Code, 1860 (IPC) — Section 302
High Courts24 Nov 2010
Smt. Kiran Pathak Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 11 UK CK 0103
High Courts24 Nov 2010Dismissed
Tara Chandra Ghildiyal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 2 UD 16
High Courts24 Nov 2010
Azad Singh Vedic Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 11 UK CK 0101
High Courts24 Nov 2010
Smt. Rachna Garg Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 11 UK CK 0069
High Courts24 Nov 2010Partly Allowed
M.K. Jindal Vs Mussoorie Dehradun Development Authority
Uttarakhand High Court · (2010) 11 UK CK 0054
High Courts24 Nov 2010Dismissed
State Vs Sanjay Kumar and Ishwar Chand
Uttarakhand High Court · (2011) 1 NCC 335 : (2010) 3 UC 2097
Criminal Procedure Code, 1973 (CrPC) — Section 307, 313, 378(4)Penal Code, 1860 (IPC) — Section 201, 302, 323, 34, 506
High Courts24 Nov 2010Allowed
Sajid Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 11 UK CK 0030
High Courts24 Nov 2010
Graduate School of Business Administration (GSBA) Trust Vs Sub Divisional Magistrate/Joint Magistrate and Dr. P.L. Maggu
Uttarakhand High Court · (2010) 11 UK CK 0013
High Courts23 Nov 2010
Smt. Champa Upreti Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 11 UK CK 0110
Constitution of India, 1950 — Article 226
High Courts23 Nov 2010
Dashrath Prasad Bhatt Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 11 UK CK 0105