High Courts15 Dec 2010
Sahabuddin (Sabbu) and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0078
Societies Registration Act, 1860 — Section 25
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 843 of 1,058
High Courts15 Dec 2010Allowed
Konark Global Service and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0023
High Courts14 Dec 2010Allowed
Har Kishan Dayal Singh and Others Vs State of Uttarakhand and Smt. Baljeet Kaur
Uttarakhand High Court · (2010) 12 UK CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498(A), 504, 506
High Courts14 Dec 2010
Mast Ram Uniyal and Kamleshwari Uniyal Vs State of Uttarakhand and Smt. Rakhi Uniyal
Uttarakhand High Court · (2010) 12 UK CK 0185
Constitution of India, 1950 — Article 226Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498(A), 504
High Courts14 Dec 2010
Sadhu Ram and Others Vs District Deputy Director of Consolidation/Collector and Others
Uttarakhand High Court · (2010) 12 UK CK 0182
High Courts14 Dec 2010
Packaging India Pvt. Ltd. Vs The Joint Secretary, Govt. of India Ministry of Commerce and Industry (Department of Industrial Policy and Promotion) and Others
Uttarakhand High Court · (2010) 12 UK CK 0181
High Courts14 Dec 2010
B.P. Singh and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0166
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 14
High Courts14 Dec 2010Dismissed
Ravindra Verma Vs District Magistrate
Uttarakhand High Court · (2011) 1 UD 42
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 16
High Courts14 Dec 2010
Lalit Kumar Vs Union of India (UOI) and Another
Uttarakhand High Court · (2010) 12 UK CK 0144
Air Force Act, 1950 — Section 18Armed Forces Tribunals Act, 2007 — Section 3, 3(o), 14, 15, 16, 16(1), 29, 35Army Act, 1950 — Section 18
High Courts14 Dec 2010Dismissed
Udai Singh Vs Board of Revenue and Others
Uttarakhand High Court · (2010) 12 UK CK 0142
Uttar Pradesh Land Revenue Act, 1901 — Section 201, 219, 33, 40A
High Courts14 Dec 2010Allowed
Anoop Kumar Jain Vs State and Another
Uttarakhand High Court · (2010) 12 UK CK 0141
High Courts14 Dec 2010Dismissed
Shri Sikander Parvez Vs Smt. Razia Parvez and Others
Uttarakhand High Court · (2010) 12 UK CK 0140
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts14 Dec 2010
Smt. Kanti Devi, Anita Kumari @ Guddi, Km. Dipti Singh and Master Naveen Kumar @ Ravi Vs Motor Accident Claims Tribunal/District Judge and Others
Uttarakhand High Court · (2010) 12 UK CK 0084
Motor Vehicles Act, 1988 — Section 173
High Courts14 Dec 2010Dismissed
Sandeep Vs State of Uttaranchal
Uttarakhand High Court · (2010) 12 UK CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts14 Dec 2010
Dr. A.K. Mehrotra Vs Prescribed Authority and Another
Uttarakhand High Court · (2011) 3 UC 2079 : (2011) 1 UD 132
Civil Procedure Code, 1908 (CPC) — Section 9Companies Act, 1956 — Section 3Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 15, 5(1), 7, 9
High Courts14 Dec 2010
Naveen Dhyani Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0024
University Grants Commission Act, 1956 — Section 3
High Courts14 Dec 2010Allowed
Ms Jumdomal Kanrumal Oil and Flour Mills Vs Food Inspector, Didihatt Pithoragarh and Others
Uttarakhand High Court · (2011) 1 Crimes 676
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Prevention of Food Adulteration Act, 1954 — Section 20, 20A
High Courts13 Dec 2010Dismissed
Gyan Prakash Pandey and Another Vs State of Uttaranchal and Others
Uttarakhand High Court · (2010) 12 UK CK 0208
High Courts13 Dec 2010Allowed
Prem Singh Rithal and Another Vs State of Uttaranchal and Others
Uttarakhand High Court · (2010) 12 UK CK 0207
High Courts13 Dec 2010Allowed
Chhiman Singh Vs State and Others
Uttarakhand High Court · (2010) 12 UK CK 0201
Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 285H, 285I