High Courts16 Dec 2010
B.D. Oli Vs Smt. Manisha Pawar, Secretary
Uttarakhand High Court · (2010) 12 UK CK 0109
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 842 of 1,058
High Courts16 Dec 2010Dismissed
Nasar Ahmad Khan Vs State of Uttaranchal and Others
Uttarakhand High Court · (2010) 12 UK CK 0100
Uttar Pradesh Water Supply and Sewerage Act, 1975 — Section 3, 37(1)
High Courts16 Dec 2010Dismissed
Smt. Sushila Gairola Vs Tehri Hydro Development Corporation and Others
Uttarakhand High Court · (2010) 12 UK CK 0099
High Courts16 Dec 2010Dismissed
Sudhir Kumar Bahuguna Vs State and Another
Uttarakhand High Court · (2011) 1 NCC 391 : (2011) 1 UD 92
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(1), 357(2), 357(3), 357(5)Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts16 Dec 2010Allowed
Kumaon Garhwal Chamber of Commerce and Industry Chamber House Industrial Estate and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 1 UD 106
Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 143, 2, 239(2), 37, 9Uttar Pradesh Reorganisation Act, 2000 — Section 89
High Courts16 Dec 2010Dismissed
Union of India (UOI) and Others Vs Aan Singh
Uttarakhand High Court · (2007) 1 UC 347
Army Pension Rules, 1961 — Rule 7Pension Regulations for Army, 1961 — Regulation 118, 173
High Courts16 Dec 2010Dismissed
Harish Chandra Singh Bisht Vs State and Others
Uttarakhand High Court · (2010) 12 UK CK 0042
Societies Registration Act, 1860 — Section 25
High Courts16 Dec 2010Allowed
Smt Jyoti Nanda Vs Yogeshwer Nanda
Uttarakhand High Court · (2010) 12 UK CK 0034
Hindu Marriage Act, 1955 — Section 24
High Courts16 Dec 2010
Indra Singh Vs State of U.P.
Uttarakhand High Court · (2011) 1 NCC 785
Criminal Procedure Code, 1973 (CrPC) — Section 374(2), 386, 423Penal Code, 1860 (IPC) — Section 302, 304B, 323, 498A
High Courts15 Dec 2010
Surendra Singh Rawat and Shiv Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0188
High Courts15 Dec 2010Dismissed
Rakhi Saini Vs Isham Singh Saini
Uttarakhand High Court · (2010) 12 UK CK 0162
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Hindu Marriage Act, 1955 — Section 11, 12, 5
High Courts15 Dec 2010Dismissed
Yogesh @ Yogi Vs State of Uttaranchal (now State of Uttarakhand) State of Uttaranchal Vs Neeraj and Ramnath
Uttarakhand High Court · (2011) 2 NCC 148 : (2011) 1 UD 340
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts15 Dec 2010Dismissed
Sushmita Rai Vs Mahant Om Prakash @ Balanand and Others
Uttarakhand High Court · (2010) 12 UK CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 147, 323, 452, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts15 Dec 2010Dismissed
Lalit Mohan Goyal and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0098
High Courts15 Dec 2010
Rajendra Singh Chauhan Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0097
High Courts15 Dec 2010
Umesh Takuli and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0096
High Courts15 Dec 2010Dismissed
Abdul Gani Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0088
High Courts15 Dec 2010Dismissed
Irfan and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0087
High Courts15 Dec 2010
Kurmanchal Fruit Suppliers Vs Krishi Utpadan Mandi Samiti Haldwani and Others
Uttarakhand High Court · (2010) 12 UK CK 0086
High Courts15 Dec 2010Dismissed
Shri Shashank Sharma Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0085
Land Acquisition Act, 1894 — Section 16, 17(3A), 18, 31(2), 4