High Courts23 Dec 2010
Gauri Shankar Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 12 UK CK 0020
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 840 of 1,058
High Courts23 Dec 2010Dismissed
Daksh Enterprise Ltd. Vs Indian Oil Corporation
Uttarakhand High Court · (2010) 12 UK CK 0019
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226
High Courts22 Dec 2010
Dr. (Smt.) Geeta Kholia Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0206
High Courts22 Dec 2010
Kshetra Pati Patni and Madan Mohan Semwal Vs State of Uttarakhand and Sri Gokulanand Lohani
Uttarakhand High Court · (2010) 12 UK CK 0205
High Courts22 Dec 2010Allowed
V.C. Purohit, Executive Engineer (Headquarter) Vs Information Commissioner Dehradun and Another
Uttarakhand High Court · (2010) 12 UK CK 0198
Right to Information Act, 2005 — Section 20, 6(3)
High Courts22 Dec 2010
G.E.M. Multicolour Print And Pack India Ltd. Vs State and Others
Uttarakhand High Court · (2010) 12 UK CK 0153
High Courts22 Dec 2010Dismissed
Sudarshan Verma and Others Vs State of U.P. (Now State of Uttarakhand) State of U.P. (Now State of Uttarakhand) Vs Moti Lal and Baliraj Sudarshan Verma Vs State of U.P. (Now State of Uttarakhand) and Others
Uttarakhand High Court · (2010) 12 UK CK 0145
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts22 Dec 2010Dismissed
Bhuwan Chandra Sunariya Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0134
High Courts22 Dec 2010Allowed
Sohan Singh Bisht and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0111
High Courts22 Dec 2010Dismissed
Commissioner, Customs and Central Excise Vs Uttaranchal Iron and Ispat Ltd.
Uttarakhand High Court · (2011) 266 ELT 331
Central Excises and Salt Act, 1944 — Section 3(A)
High Courts22 Dec 2010
Lok Nirman Vibhag Dainik/Karyaprabharit Union and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0093
High Courts22 Dec 2010
Abdul Gani Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0072
High Courts22 Dec 2010Dismissed
Sunil Pawar and Others Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 12 UK CK 0051
Uttar Pradesh Reorganisation Act, 2000 — Section 76
High Courts22 Dec 2010Dismissed
Dhirendra Kumar Singh and Another Vs Krashan Kumar Gandhi and Another
Uttarakhand High Court · (2010) 12 UK CK 0041
High Courts22 Dec 2010
Doon Institute of Technology and Another Vs District Magistrate and Others
Uttarakhand High Court · (2010) 12 UK CK 0025
High Courts21 Dec 2010
Career Public School Society (Regd.) and Others Vs State Information Commissioner and Others
Uttarakhand High Court · (2010) 12 UK CK 0199
Right to Information Act, 2005 — Section 8
High Courts21 Dec 2010Dismissed
Charan Singh and Kashmir Singh Vs State of U.P.
Uttarakhand High Court · (2010) 12 UK CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 34Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts21 Dec 2010Dismissed
Uttarakhand Transport Corporation and Another Vs Union of India and Others
Uttarakhand High Court · (2010) 12 UK CK 0139
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7C
High Courts21 Dec 2010
Departmental Appellate Officer/ Directorate, Social Welfare Vs State Information Commission and Others
Uttarakhand High Court · (2010) 12 UK CK 0138
Right to Information Act, 2005 — Section 20
High Courts21 Dec 2010Dismissed
Arbind Chauhan Vs Krishi Utpadan Mandi and Samity and Others
Uttarakhand High Court · (2010) 12 UK CK 0137
Constitution of India, 1950 — Article 14, 16, 21, 226