COURT ARCHIVE

Uttarakhand High Court judgments

21,157 judgments · page 839 of 1,058

High Courts24 Dec 2010

Smt. Sabnam and Another Vs District Magistrate and Another

Uttarakhand High Court · (2010) 12 UK CK 0090

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 14, 17

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High Courts24 Dec 2010Dismissed

Kundan Singh Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 12 UK CK 0089

Uttaranchal Co-operative Societies Act, 2003 — Section 34

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High Courts24 Dec 2010Dismissed

State of Uttarakhand Vs Nadir Khan and Another

Uttarakhand High Court · (2010) 12 UK CK 0075

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High Courts24 Dec 2010

Kalpana Chemicals Ltd. Vs Oil and Natural Gas Corporation Ltd. and Others

Uttarakhand High Court · (2010) 12 UK CK 0074

Arbitration and Conciliation Act, 1996 — Section 11, 11(6)

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High Courts24 Dec 2010

Gaon Sabha Ibrahimpur Deh Vs Mahmood and Others

Uttarakhand High Court · (2010) 12 UK CK 0029

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1

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High Courts24 Dec 2010Dismissed

Mohan Singh Bora Vs Union of India and others

Uttarakhand High Court · (2011) 1 UD 164

Administrative Service (Fixation of Cadre Strength) Sixth Amendment Regulations, 2004 — Regulation 8Administrative Service (Pay) Rules, 2007 — Rule 2, 3, 3(2), 9(7)

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High Courts24 Dec 2010Allowed

Mahesh Chandra Joshi Vs IIIrd A.D.J. Nainital and others

Uttarakhand High Court · (2011) 1 UD 368

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 21(1)(a)

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High Courts24 Dec 2010

Km. Sarita Vs Vice Chancellor, Hemwati Nandan Bahuguna Garhwal University and Others

Uttarakhand High Court · (2010) 12 UK CK 0005

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High Courts24 Dec 2010

Sneh Mehra Vs Vice Chancellor, Hemwati Nandan Bahuguna Garhwal University and Others

Uttarakhand High Court · (2010) 12 UK CK 0001

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High Courts23 Dec 2010Allowed

Committee of Management Vs State and Others

Uttarakhand High Court · (2010) 12 UK CK 0197

Uttaranchal School Education Act, 2006 — Section 47, 60

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High Courts23 Dec 2010Dismissed

Laxman Singh Bohra and Another Vs H.N.B. Garhwal University and Another

Uttarakhand High Court · (2010) 12 UK CK 0196

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High Courts23 Dec 2010

Canadian Computer Management Center (CCMC) Vs State and Others

Uttarakhand High Court · (2010) 12 UK CK 0179

University Grants Commission (Establishment of and Maintenance of Standards in Private Universities) Regulations, 2003 — Regulation 5.1, 5.2University Grants Commission Act, 1956 — Section 2, 24

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High Courts23 Dec 2010Dismissed