High Courts27 May 2011Dismissed
Nirdosh Panwar Vs The State of Uttarakhand and Others
Uttarakhand High Court · (2011) 05 UK CK 0146
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 810 of 1,058
High Courts27 May 2011
Committee of Management, Montfort Children Academy Vs State Information Commission and Others
Uttarakhand High Court · (2011) 05 UK CK 0070
Right to Information Act, 2005 — Section 2
High Courts27 May 2011Dismissed
Harpreet Singh Sandhu Vs Orex Auto Infrastructure Services Ltd. and Orex Auto Infrastructure Services Ltd.
Uttarakhand High Court · (2011) 05 UK CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 May 2011Dismissed
Manvendra Kumar Chatterjee Vs Shailendra Kumar Jain
Uttarakhand High Court · (2011) 3 UC 2220
Constitution of India, 1950 — Article 226, 227Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 106, 107, 111, 114
High Courts26 May 2011Dismissed
Director, Indian Veterinary Research Institute (IVRI) and Another Vs Ashok Kumar
Uttarakhand High Court · (2011) 05 UK CK 0158
Administrative Tribunals Act, 1985 — Section 14(2)
High Courts26 May 2011
Dr. Zakir Hussain Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 05 UK CK 0157
High Courts26 May 2011Dismissed
Dr. Payal Garg Vs The State of Uttarakhand and Others
Uttarakhand High Court · (2011) 05 UK CK 0156
High Courts26 May 2011Dismissed
Rashmita Sharma Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 05 UK CK 0155
High Courts26 May 2011Allowed
Matri Sadan Vs Himalaya Stone Crusher Pvt. Ltd. and Others
Uttarakhand High Court · (2011) 2 UC 1236
Constitution of India, 1950 — Article 14, 19, 19(1), 21, 48A
High Courts26 May 2011Allowed
Sahejad Vs State of Uttarakhand
Uttarakhand High Court · (2011) 05 UK CK 0043
Penal Code, 1860 (IPC) — Section 120B, 302, 307
High Courts26 May 2011Allowed
Ramesh Rajbhar Vs State of Uttarakhand
Uttarakhand High Court · (2011) 05 UK CK 0042
Penal Code, 1860 (IPC) — Section 302, 394, 411
High Courts26 May 2011
Smt. Laxmi Rai and Pushp Kala Rai Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 05 UK CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A, 506
High Courts26 May 2011Dismissed
Intezar Vs State of Uttarakhand
Uttarakhand High Court · (2011) 05 UK CK 0039
Penal Code, 1860 (IPC) — Section 392, 411
High Courts26 May 2011Allowed
Rafi Vs State of Uttarakhand
Uttarakhand High Court · (2011) 05 UK CK 0032
Wild Life (Protection) Act, 1972 — Section 39, 44, 51, 52, 9
High Courts26 May 2011Allowed
Ishtkhar Vs State of Uttarakhand
Uttarakhand High Court · (2011) 05 UK CK 0019
Penal Code, 1860 (IPC) — Section 307
High Courts26 May 2011Allowed
Purushottam Vs State of Uttarakhand
Uttarakhand High Court · (2011) 05 UK CK 0018
Penal Code, 1860 (IPC) — Section 307, 452, 506
High Courts26 May 2011Allowed
Smt. Namita Chauhan Vs State of Uttarakhand
Uttarakhand High Court · (2011) 05 UK CK 0001
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts25 May 2011Allowed
Pintu @ Bunti Vs State of Uttarakhand
Uttarakhand High Court · (2011) 05 UK CK 0164
Penal Code, 1860 (IPC) — Section 201, 302
High Courts25 May 2011Allowed
Gama and Ali Jan Vs State of Uttarakhand
Uttarakhand High Court · (2011) 05 UK CK 0163
Wild Life (Protection) Act, 1972 — Section 39, 44, 51, 52, 9
High Courts25 May 2011Allowed
Ramesh Vs State of Uttarakhand
Uttarakhand High Court · (2011) 05 UK CK 0161