High Courts24 May 2011Allowed
Rahees @ Jishan Vs State of Uttarakhand
Uttarakhand High Court · (2011) 05 UK CK 0144
Penal Code, 1860 (IPC) — Section 120B, 201, 302
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 812 of 1,058
High Courts24 May 2011
Yuthika Mallik, Dwijendra Mallik, Parth Preetam Mallik and Sabyasachi Mallik Vs State of Uttarakhand and Smt. Nirupama
Uttarakhand High Court · (2011) 05 UK CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts24 May 2011Dismissed
Smt. Rajni Vs State of Uttaranchal (Uttarakhand), Sessions Judge and District Magistrate/Collector
Uttarakhand High Court · (2011) 05 UK CK 0129
Uttar Pradesh Excise Act, 1910 — Section 72
High Courts24 May 2011
Divya Rajvanshi and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 05 UK CK 0089
High Courts24 May 2011
Smt. Sarswati Devi and Another Vs Union of India (UOI) Public Grievances and Pension (Personnel) and Others
Uttarakhand High Court · (2011) 05 UK CK 0088
High Courts24 May 2011Dismissed
Uttarakhand Transport Corporation and Others Vs V.K. Sharma
Uttarakhand High Court · (2011) 05 UK CK 0087
High Courts24 May 2011Dismissed
Sunil Kumar Vs Public Services Tribunal and Others
Uttarakhand High Court · (2011) 05 UK CK 0086
High Courts24 May 2011Dismissed
Datt Infrastructure and Services Ltd. Vs The Electricity Ombudsman Uttarakhand and Another
Uttarakhand High Court · (2011) 05 UK CK 0072
Electricity Act, 2003 — Section 42(6), 42(6)(5)Uttaranchal Electricity Regulatory Commission (Appointment and Functioning of Ombudsman) Regulations, 2004 — Regulation 3(5)
High Courts24 May 2011Allowed
Peter Succoro Vaz Vs Karanjit Singh and others
Uttarakhand High Court · (2011) 3 UC 2218 : (2011) 1 UD 552
High Courts23 May 2011
Rakesh Kumar Dev Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 05 UK CK 0074
Constitution of India, 1950 — Article 311
High Courts23 May 2011Dismissed
Totaram Vs State of Uttarakhand and Vimla
Uttarakhand High Court · (2011) 05 UK CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts21 May 2011Dismissed
Rajender Singh Bisht, Chandra Shekhar Mamgai and Rahul Ahluwalia Vs State of Uttarakhand and Suraj Bhan
Uttarakhand High Court · (2011) 05 UK CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts21 May 2011Dismissed
Tej Singh Vs State of Uttaranchal (Uttarakhand) and Satish Kumar
Uttarakhand High Court · (2011) 05 UK CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420, 506
High Courts21 May 2011Dismissed
Shiv Bahadur Vs State of Uttarakhand
Uttarakhand High Court · (2011) 05 UK CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 302, 324, 504
High Courts21 May 2011Allowed
Ram Prakash Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 05 UK CK 0045
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 393
High Courts21 May 2011Dismissed
Shri Tierath Singh Rawat Vs Shri Yashpal Benam and others
Uttarakhand High Court · (2011) 1 UD 532
Conduct of Elections Rules, 1961 — Rule 54A(8)Representation of the People Act, 1951 — Section 80, 81, 83(1)
High Courts20 May 2011Dismissed
Raj Pal Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 05 UK CK 0151
High Courts20 May 2011Dismissed
Dr. Km. Kamla Joshi and Dr. Km. Archana Shah Vs State of Uttaranchal
Uttarakhand High Court · (2011) 2 UC 1220
Constitution of India, 1950 — Article 309Public Service Commission Rules, 1979 — Rule 10, 7, 9
High Courts20 May 2011Dismissed
Ashok Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2011) 1 UD 158
High Courts20 May 2011
Ram Mehar Singh Vs State of Uttaranchal and Others
Uttarakhand High Court · (2011) 05 UK CK 0047
Road Transport Corporations Act, 1950 — Section 23(3), 45, 5Uttar Pradesh State Road Transport Corporation Employees (Other than Officers) Service Regulations, 1981 — Regulation 21