High Courts15 Jun 2011
Charanjeet Singh Vs Smt. Kesari and Shri Srichand
Uttarakhand High Court · (2011) 06 UK CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 143(3)
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 808 of 1,058
High Courts15 Jun 2011Allowed
Bhupesh Ram Vs State of Uttarakhand
Uttarakhand High Court · (2011) 2 NCC 309 : (2011) 3 UC 2337 : (2011) 1 UD 520
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
High Courts14 Jun 2011Dismissed
Yojana Agarwal Vs State of Uttarakhand
Uttarakhand High Court · (2011) 06 UK CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 195, 205, 467, 468
High Courts14 Jun 2011Dismissed
Vijay Thapa Vs State of Uttaranchal (Uttarakhand)
Uttarakhand High Court · (2011) 06 UK CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 307
High Courts14 Jun 2011
Sanjay Singh and Another Vs Abhai Singh and Another
Uttarakhand High Court · (2011) 06 UK CK 0043
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Societies Registration Act, 1860 — Section 13B
High Courts14 Jun 2011Allowed
Smt. Usha Devi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 06 UK CK 0028
High Courts14 Jun 2011Dismissed
Veenita Bhandari Vs State of Uttarakhand
Uttarakhand High Court · (2011) 06 UK CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 498(A)
High Courts13 Jun 2011Allowed
Ramesh Chandra Sharma Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 1 UC 607 : (2011) 2 UD 21
High Courts13 Jun 2011
Anil Kumar Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 06 UK CK 0097
High Courts13 Jun 2011
Awas Ayukta, U.P. Avas Avam Vikas Parishad and Another Vs Mangal Singh Rawat and Others
Uttarakhand High Court · (2012) 1 UC 445 : (2011) 2 UD 18
High Courts13 Jun 2011Dismissed
Surendra Nath Rai Vs District Education Officer and Another
Uttarakhand High Court · (2011) 2 UD 19
High Courts13 Jun 2011Dismissed
Virendra Singh Samant @ Rinku Vs State of Uttarakhand
Uttarakhand High Court · (2011) 06 UK CK 0046
Penal Code, 1860 (IPC) — Section 201, 302
High Courts13 Jun 2011Dismissed
Kantiballabh Vs State of Uttarakhand
Uttarakhand High Court · (2011) 06 UK CK 0034
Penal Code, 1860 (IPC) — Section 323, 336, 504, 506
High Courts13 Jun 2011
Pravesh Kumar Vs Uttarakhand Public Service Commission, State of Uttarakhand and Sri Sanjai Singh
Uttarakhand High Court · (2011) 06 UK CK 0026
High Courts10 Jun 2011Allowed
Gulab Singh Vs Sub District Magistrate and Others
Uttarakhand High Court · (2011) 06 UK CK 0117
High Courts10 Jun 2011Allowed
Malkeet Singh, Irfan @ Mohd. Irfan and Harbhajan Singh @ Kala Vs State of Uttarakhand
Uttarakhand High Court · (2011) 06 UK CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 207, 374Penal Code, 1860 (IPC) — Section 395, 397, 412, 417
High Courts10 Jun 2011Dismissed
THDC India Limited Vs Mrs. Beena Chamoli
Uttarakhand High Court · (2011) 3 UC 2330 : (2011) 1 UD 509
High Courts10 Jun 2011Dismissed
Ramesh Kumar Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 06 UK CK 0107
High Courts10 Jun 2011Allowed
Sartaz Parveen Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 06 UK CK 0060
Constitution of India, 1950 — Article 5Succession Act, 1925 — Section 15, 16, 4
High Courts10 Jun 2011Dismissed
Jaspinder Singh Vs Indian Oil Corporation and Others
Uttarakhand High Court · (2011) 06 UK CK 0059