High Courts09 Jun 2011Allowed
Kamal Jora Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 2 UD 117
Municipal Commissioner — Section 5Uttar Pradesh Municipal Corporation Act, 1959 — Section 8AA
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 809 of 1,058
High Courts09 Jun 2011Allowed
Pramukh Kumar and Pappu Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2011) 06 UK CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 489C
High Courts08 Jun 2011Allowed
Alok Kumar Sharma and Others Vs Judicial Magistrate and Omkar Nath Dubey
Uttarakhand High Court · (2011) 06 UK CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 125, 200, 202, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A
High Courts08 Jun 2011Allowed
Criminal Side Govind Vs State of Uttarakhand
Uttarakhand High Court · (2011) 06 UK CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 363, 366A, 376
High Courts08 Jun 2011Dismissed
Ravindar Singh Saini, Malkeet Singh, Tejandar Singh and Harkamal Singh @ Happy Vs State of Uttarakhand and Sewa Singh
Uttarakhand High Court · (2011) 06 UK CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 323, 325, 425, 504
High Courts08 Jun 2011Allowed
S.S. Lamaba Vs Wildlife Institute of India and another
Uttarakhand High Court · (2011) 3 UC 2333 : (2011) 1 UD 512
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Constitution of India, 1950 — Article 12
High Courts07 Jun 2011Dismissed
Smt. Lajwanti Aswal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 06 UK CK 0116
Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 15, 15(2), 15(3), 16Uttar Pradesh Municipalities Act, 1916 — Section 87AUttar Pradesh Panchayat Raj Act, 1947 — Section 14(1)
High Courts07 Jun 2011Allowed
Bhupal Giri Vs State of Uttarakhand
Uttarakhand High Court · (2011) 06 UK CK 0096
Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts07 Jun 2011Dismissed
Sudesh Chandra and Another Vs Collector/District Magistrate and Another
Uttarakhand High Court · (2012) 1 UC 358 : (2011) 2 UD 124
Uttar Pradesh Subordinate Revenue Ministerial (Registrar Kanungo and Assistant Registrar Kanungo) Service Rules, 1958 — Rule 7, 8
High Courts07 Jun 2011
Krishi Utpadan Mandi Samiti and Another Vs Footkar Fal Evam Sabzi Vikreta Samiti (Regd.) and Others
Uttarakhand High Court · (2011) 06 UK CK 0091
High Courts07 Jun 2011
Smt. Jyoti Duklan Vs State of Uttaranchal and Others
Uttarakhand High Court · (2011) 06 UK CK 0058
Constitution of India, 1950 — Article 14
High Courts07 Jun 2011
Anup Kumar and Anurag Kumar Vs Jagdish Prasad and Arun Kumar
Uttarakhand High Court · (2011) 06 UK CK 0041
Constitution of India, 1950 — Article 226, 227
High Courts07 Jun 2011Allowed
Mahesh Chand Sharma @ Mahesh Bhardwaj Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 06 UK CK 0037
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts06 Jun 2011Dismissed
Ganga Prasad and Others Vs Chairman and Managing Director, Bharat Sanchar Nigam Limited and Others
Uttarakhand High Court · (2011) 06 UK CK 0095
High Courts06 Jun 2011Allowed
Surendra Singh Kushwaha Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 06 UK CK 0094
High Courts06 Jun 2011
Indian Drugs and Pharmaceuticals Ltd. (A Govt. of India Undertaking) Vs Indian Insulators (Delhi) Pvt. Ltd.
Uttarakhand High Court · AIR 2009 Utt 16
Arbitration Act, 1940 — Section 30, 33Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts06 Jun 2011Allowed
Babloo @ Davender Vs State of Uttarakhand
Uttarakhand High Court · (2012) CriLJ 198
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts06 Jun 2011Allowed
Cantonment Board Vs Ashish Rawat
Uttarakhand High Court · (2011) 06 UK CK 0030
High Courts06 Jun 2011Dismissed
Tara Dutt Waila Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 06 UK CK 0029
High Courts27 May 2011Allowed
Astral Energy Systems Pvt. Ltd. Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 05 UK CK 0154