High Courts22 Jun 2011
Umrao Singh Saini Vs State of Uttaranchal and Another Harish Chandra Singh Rawat Vs State of U.P. and Others
Uttarakhand High Court · (2011) 06 UK CK 0039
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 807 of 1,058
High Courts21 Jun 2011Dismissed
Manoj Kumar and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 2 UD 195
High Courts21 Jun 2011
Smt. Lajwanti Aswal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 1 UD 545
Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 15(3)
High Courts21 Jun 2011
Bhupendra Singh Negi and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 06 UK CK 0047
Constitution of India, 1950 — Article 226
High Courts21 Jun 2011Dismissed
Society for Revolution against Corruption Vs Union of India (UOI) and Others
Uttarakhand High Court · (2011) 06 UK CK 0027
High Courts20 Jun 2011Dismissed
Ashish Kumar Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 3 UC 2329 : (2011) 1 UD 508
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5
High Courts20 Jun 2011
Subhash Chandra Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 06 UK CK 0049
High Courts20 Jun 2011Dismissed
Chandra Homeopathic Medical College and Another Vs Union of India (UOI) and Others
Uttarakhand High Court · (2011) 06 UK CK 0042
High Courts20 Jun 2011Dismissed
Naveen Bist Vs State of Uttaranchal (Uttarakhand), Station House Officer and Nagar Nigam
Uttarakhand High Court · (2011) 06 UK CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts20 Jun 2011Allowed
Bhagwati Prasad Vs Madhavi Balutia and Others
Uttarakhand High Court · (2011) 06 UK CK 0019
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5Provincial Small Cause Courts Act, 1887 — Section 25
High Courts20 Jun 2011Allowed
Sadhan Kumar Majumdar Vs State of Uttaranchal (Uttarakhand) and Others
Uttarakhand High Court · (2013) 1 NCC 319
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 186, 332, 353, 504Prevention of Corruption Act, 1988 — Section 10, 11, 13, 15, 19
High Courts17 Jun 2011
Chandrashekhar Mishra Vs State of Uttarakhand
Uttarakhand High Court · (2011) 2 NCC 226 : (2011) 1 UD 515
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113B
High Courts17 Jun 2011Dismissed
State of Uttarakhand Vs Rakesh Aggarwal
Uttarakhand High Court · (2011) 06 UK CK 0032
Penal Code, 1860 (IPC) — Section 302
High Courts16 Jun 2011Dismissed
Shri Sunil Dahiya Vs State of Uttarakhand and Shri Sumit
Uttarakhand High Court · (2011) 06 UK CK 0031
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498B
High Courts16 Jun 2011
Smt. Sunita Juneja Vs Harish Kumar
Uttarakhand High Court · (2011) 06 UK CK 0016
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13
High Courts16 Jun 2011
Vinod Kumar Tonk Vs Smt. Priti Singhwal
Uttarakhand High Court · (2011) 06 UK CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts16 Jun 2011Dismissed
Vishal Saini Vs State of Uttar Pradesh and others
Uttarakhand High Court · (2011) 2 NCC 315 : (2011) 3 UC 2335 : (2011) 1 UD 514
Constitution of India, 1950 — Article 14
High Courts15 Jun 2011Dismissed
Indrajeet Bose and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 06 UK CK 0062
High Courts15 Jun 2011
State of Uttarakhand and Another Vs Pitamber Datt Pandey and Others
Uttarakhand High Court · (2011) 06 UK CK 0057
Constitution of India, 1950 — Article 229
High Courts15 Jun 2011
Arvind Kumar, Raj Kumari and Deepak Vs State of Uttarakhand and Smt. Savita
Uttarakhand High Court · (2011) 06 UK CK 0014
Constitution of India, 1950 — Article 226Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506