High Courts28 Jun 2011Allowed
D.K. Shimla Vs Central Bureau of Investigation
Uttarakhand High Court · (2011) 06 UK CK 0123
Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 805 of 1,058
High Courts28 Jun 2011Dismissed
Vikas Rajput Vs Adhishashi Abhiyanta
Uttarakhand High Court · (2011) 06 UK CK 0122
High Courts28 Jun 2011Dismissed
Kishan Chand Vs Union of India (UOI) and Others
Uttarakhand High Court · (2011) 06 UK CK 0120
High Courts28 Jun 2011
Smt. Asha Devi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 06 UK CK 0119
High Courts28 Jun 2011
Mahendra Kumar Sharma Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 06 UK CK 0106
High Courts28 Jun 2011
Nandan Singh Negi Vs Director, Uttarakhand Krishi Utpadan Mandi Parishad and Others
Uttarakhand High Court · (2011) 06 UK CK 0105
High Courts28 Jun 2011
Navin Kumar Agarwal and Others Vs Gurukul Kangri University and Another
Uttarakhand High Court · (2011) 06 UK CK 0081
University Grants Commission Act, 1956 — Section 22
High Courts28 Jun 2011
Dr. J.C. Masiwal and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 06 UK CK 0080
Constitution of India, 1950 — Article 226
High Courts28 Jun 2011
Prem Singh Vs State of Uttarakhand
Uttarakhand High Court · (2011) 06 UK CK 0078
Constitution of India, 1950 — Article 252(2)Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(2), 10(3), 10(5), 11, 12Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts28 Jun 2011Allowed
Ganesh Dutt Joshi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 06 UK CK 0056
High Courts28 Jun 2011
Hem Chandra Kabadwal and Others Vs U.P. Co-operative Federation Ltd. and Another
Uttarakhand High Court · (2011) 06 UK CK 0022
High Courts27 Jun 2011Allowed
Dinesh Singh Takuli and Others Vs State of Uttarakhand and Smt. Geeta Devi
Uttarakhand High Court · (2011) 06 UK CK 0113
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 494, 498A, 504, 506
High Courts27 Jun 2011Allowed
Shahroj Siddiqui and Others Vs State of Uttarakhand and Smt. Firdos Jahan
Uttarakhand High Court · (2011) 06 UK CK 0090
Constitution of India, 1950 — Article 226Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 377, 498A, 504, 506
High Courts27 Jun 2011Allowed
Shyam Singh Vs State of Uttarakhand
Uttarakhand High Court · (2011) 06 UK CK 0089
Penal Code, 1860 (IPC) — Section 323
High Courts27 Jun 2011Dismissed
Anuj Sarin and Rajeev Gupta Vs State of Uttarakhand and Dalvinder Singh
Uttarakhand High Court · (2011) 06 UK CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Jun 2011Dismissed
Sri Ram General Insurance Company Ltd. Vs Tejendra Pal Singh and another
Uttarakhand High Court · (2011) 3 UC 1823
Motor Vehicles Act, 1988 — Section 149(2), 170, 173
High Courts27 Jun 2011Allowed
Raj Kumar Miglani and Rajesh Jagga Vs Shri Ram Agarwal and State of Uttaranchal (Uttarakhand)
Uttarakhand High Court · (2011) 06 UK CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 403, 406
High Courts27 Jun 2011
Jaidev Sadana Vs Roshan Lal
Uttarakhand High Court · (2012) 2 UC 996
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts24 Jun 2011Dismissed
Shri Pramod Jain Vs State of Uttarakhand and Indian Oil Corporation Limited
Uttarakhand High Court · (2011) 06 UK CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 305, 305(5), 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 Jun 2011Allowed
Rajpal Singh and Others Vs State of Uttaranchal
Uttarakhand High Court · (2011) 06 UK CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B