High Courts01 Jul 2011Dismissed
Vishamber Dayal and Others Vs Hari Shankar Saran Srivastava and Others
Uttarakhand High Court · (2011) 07 UK CK 0192
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 803 of 1,058
High Courts01 Jul 2011
Nandan Singh Nayal and Others Vs State of Uttarakhand
Uttarakhand High Court · (2011) 07 UK CK 0178
High Courts01 Jul 2011
Mahipal Singh and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 07 UK CK 0173
High Courts01 Jul 2011
Smt. Preeti Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 07 UK CK 0172
High Courts01 Jul 2011Allowed
Gulam Jilani Vs State of Uttaranchal
Uttarakhand High Court · (2011) 2 UC 1404
Penal Code, 1860 (IPC) — Section 353, 395, 420, 421, 466
High Courts01 Jul 2011Dismissed
Manmeet Singh Vs Managing Director, UPSRTC and Others
Uttarakhand High Court · (2011) 07 UK CK 0150
High Courts01 Jul 2011Dismissed
State of Uttarakhand and Others Vs Krishna Devi Chauhan and Others
Uttarakhand High Court · (2011) 07 UK CK 0147
High Courts01 Jul 2011Dismissed
National Council for Teacher Education and Another Vs Chaudhary Bharat Singh Institute and Another
Uttarakhand High Court · (2011) 07 UK CK 0142
High Courts01 Jul 2011Allowed
Smt. Jaimala and Another Vs Roshan Lal and Others
Uttarakhand High Court · (2011) 07 UK CK 0141
Motor Vehicles Act, 1988 — Section 173
High Courts01 Jul 2011Dismissed
Kamal Kumar Vs Additional District Judge
Uttarakhand High Court · (2011) 07 UK CK 0121
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(2)
High Courts01 Jul 2011Allowed
U.P. State Road Transport Corporation and Another Vs Smt. Anita and Others
Uttarakhand High Court · (2011) 07 UK CK 0120
High Courts01 Jul 2011Allowed
Noor Mohammad Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 07 UK CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 202Penal Code, 1860 (IPC) — Section 120B, 167, 193, 420, 467
High Courts01 Jul 2011
Gita and Vishnu Vs State of Uttarakhand and Vipin Chandra Pandey
Uttarakhand High Court · (2011) 07 UK CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 323, 395, 452, 504, 506
High Courts01 Jul 2011Dismissed
Adarsh Shukla Vs State of Uttaranachal
Uttarakhand High Court · (2011) 07 UK CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 313, 373Penal Code, 1860 (IPC) — Section 201, 302, 364A
High Courts01 Jul 2011
Smt. Anju Barthwal and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 07 UK CK 0092
High Courts01 Jul 2011Dismissed
Balbir Singh Vs Managing Director, UPSRTC and Others
Uttarakhand High Court · (2011) 07 UK CK 0030
High Courts01 Jul 2011Dismissed
Nityanand Joshi Vs The State of Uttarakhand and Another
Uttarakhand High Court · (2011) 07 UK CK 0027
High Courts30 Jun 2011Dismissed
Darban Singh Dangi Vs State of Uttarakhand and Another
Uttarakhand High Court · (2012) 2 EFLT 685 : (2012) 1 UC 409 : (2011) 2 UD 81
Mineral Concession Rules, 1960 — Rule 22(3), 24A, 26, 54
High Courts30 Jun 2011Dismissed
Akhilesh Kumar Vs Smt. Sarita
Uttarakhand High Court · (2011) 06 UK CK 0102
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Family Courts Act, 1984 — Section 19
High Courts30 Jun 2011Allowed
Naresh Chandra Sati Vs Smt. Tina Sati
Uttarakhand High Court · AIR 2012 Utt 41 : (2012) 1 DMC 32 : (2011) 2 UC 1398
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 19