High Courts06 Jul 2011Dismissed
Vineet Kumar and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 07 UK CK 0056
Uttar Pradesh Government Servants (Seniority) Rules, 1991 — Rule 3(7)
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 802 of 1,058
High Courts05 Jul 2011Allowed
Om Prakash Vs State of Uttarakhand and Kamaldeep Garg
Uttarakhand High Court · (2011) 07 UK CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts05 Jul 2011
Yogesh Suri Vs Sandeep Talwar
Uttarakhand High Court · (2011) 07 UK CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 143(3)
High Courts05 Jul 2011
Km. Deep Shikha and Others Vs Union of India
Uttarakhand High Court · (2011) 07 UK CK 0151
High Courts05 Jul 2011
Surendra Kumar Agnihotri Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 07 UK CK 0143
High Courts05 Jul 2011Dismissed
Indra Pal Vs State of Uttaranchal (Uttarakhand)
Uttarakhand High Court · (2011) 2 NCC 187 : (2012) 1 UC 392 : (2011) 2 UD 28
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 207, 374Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts05 Jul 2011Dismissed
Lt. Col. Ranjodh Singh Vs Union of India (UOI) and Others
Uttarakhand High Court · (2012) 1 UC 447 : (2011) 2 UD 13
Armed Forces Tribunals Act, 2007 — Section 16(2)Army Act, 1950 — Section 121
High Courts05 Jul 2011
Mrs. Razia Parvez and Others Vs Mr. Sikander Parvez and Another
Uttarakhand High Court · (2011) 07 UK CK 0096
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 16
High Courts05 Jul 2011Dismissed
State of Uttarakhand and Another Vs Sri Pawan Kumar and Another
Uttarakhand High Court · (2011) 07 UK CK 0041
Constitution of India, 1950 — Article 226, 227Industrial Disputes (Central) Rules, 1957 — Rule 42Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 6N
High Courts05 Jul 2011Dismissed
Union of India (UOI) and Another Vs Gokaran Singh
Uttarakhand High Court · (2011) 07 UK CK 0029
Central Civil Services (Pension) Rules, 1972 — Rule 38, 38(2), 38(4)Central Reserve Police Force Rules, 1955 — Rule 16
High Courts04 Jul 2011
Irshad and Others Vs State of Uttarakhand and Nanhu Singh Pal
Uttarakhand High Court · (2011) 07 UK CK 0186
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 452
High Courts04 Jul 2011Allowed
Dilshad Ahmed Vs The State of Uttarakhand
Uttarakhand High Court · (2011) 07 UK CK 0177
Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 5, 5(1), 9, 9(2)
High Courts04 Jul 2011Dismissed
Kallu and Others Vs State of Uttaranchal (Uttarakhand)
Uttarakhand High Court · (2012) 1 UC 381 : (2011) 2 UD 47
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 207, 256, 374, 464Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts04 Jul 2011
Smt. Shaloo and Vikash Kumar Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 07 UK CK 0125
Constitution of India, 1950 — Article 226
High Courts04 Jul 2011Allowed
Naresh Kumar Vs State of Uttarakhand and Satbir Moolchand Sehrawat
Uttarakhand High Court · (2011) 07 UK CK 0124
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 384, 407, 420, 468
High Courts04 Jul 2011
Smt. Heena @ Maryam through Irfan Ali Vs State of Uttarakhand and Shakeel Ahmad
Uttarakhand High Court · (2011) 07 UK CK 0091
Constitution of India, 1950 — Article 226
High Courts04 Jul 2011Allowed
Phul Devi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 07 UK CK 0090
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 420, 504, 506
High Courts04 Jul 2011
Smt. Sushila Uniyal Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 07 UK CK 0055
High Courts04 Jul 2011Allowed
United India Insurance Company Limited Vs Smt. Kanchan Tewari and Another
Uttarakhand High Court · (2012) 2 TAC 584
Motor Vehicles Act, 1988 — Section 173