High Courts11 Jul 2011Dismissed
Allied Photographics India Ltd. Vs Umakant Shukla and Others
Uttarakhand High Court · (2011) 2 UC 1370
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 800 of 1,058
High Courts11 Jul 2011Dismissed
Smt. Muneshi Devi Vs State of Uttarakhand, Sri Sanjeev Kumar, Prem Raj and Mahavir Singh
Uttarakhand High Court · (2011) 2 NCC 391 : (2012) 1 UC 431 : (2011) 2 UD 92
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482
High Courts11 Jul 2011
Dr. S.K. Sharma Vs Chancellor, Hemwati Nandan Bahuguna Garhwal University, Shrinagar and Others
Uttarakhand High Court · (2011) 07 UK CK 0032
High Courts08 Jul 2011Allowed
Intkhaab Vs "State of Uttarakhand
Uttarakhand High Court · (2011) 07 UK CK 0176
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 109, 114, 120B, 279, 304A
High Courts08 Jul 2011Dismissed
Chanchal Singh Vs State of Uttranchal (Now ''Uttarakhand'') Basanti Devi Vs Rajendra Singh and Others
Uttarakhand High Court · (2011) 2 NCC 429 : (2012) 1 UC 388 : (2011) 2 UD 35
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 147, 302, 302, 304
High Courts08 Jul 2011Dismissed
Kirti Ballabh Bhatt Vs State of Uttarakhand and Sri Bhuwan Chandra Joshi Assistant Coordinator
Uttarakhand High Court · (2011) 07 UK CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 332, 353
High Courts08 Jul 2011Allowed
Rajesh Bansal, Purushottam Bansal, Prem Bansal and Rohit Mittal Vs State of Uttaranchal (Uttarakhand) and Kundan Lal Agarwal
Uttarakhand High Court · (2011) 07 UK CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 452, 506
High Courts08 Jul 2011Dismissed
Harish Chand Jain Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 07 UK CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195(1), 340, 482
High Courts08 Jul 2011Allowed
Jagdish Singh and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2011) 07 UK CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts08 Jul 2011
Vishal Jain, Santosh Kumar Jain, Seema @ Daya and Prashant Jain Vs State of Uttarakhand
Uttarakhand High Court · (2011) 07 UK CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 482, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts07 Jul 2011
Scholors Home Senior Secondary School Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 187 ECR 159 : (2011) 2 UD 56
Constitution of India, 1950 — Article 19(1), 366Income Tax Act, 1961 — Section 12AUttar Pradesh Trade Tax Act, 1948 — Section 2
High Courts07 Jul 2011
Karamat Ali and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 07 UK CK 0189
Land Acquisition Act, 1894 — Section 18, 28A, 4
High Courts07 Jul 2011
Abrar Hussain and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 07 UK CK 0188
Land Acquisition Act, 1894 — Section 28A
High Courts07 Jul 2011Allowed
Smt. Palvinder Kaur Vs Gurubachan Singh
Uttarakhand High Court · (2011) 07 UK CK 0162
High Courts07 Jul 2011
Anup Shah and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 07 UK CK 0158
High Courts07 Jul 2011
Smt. Khushnudi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 07 UK CK 0146
Land Acquisition Act, 1894 — Section 28A
High Courts07 Jul 2011
State of Uttaranchal and Others Vs Prem Pal Singh
Uttarakhand High Court · (2011) 07 UK CK 0145
High Courts07 Jul 2011Dismissed
Nasir Hussain Vs Ghasita Ahmad
Uttarakhand High Court · (2011) 07 UK CK 0130
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 10(1), Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 1
High Courts07 Jul 2011Allowed
Suresh Ahuja Vs State of Uttarakhand and Ashok Khurana
Uttarakhand High Court · (2011) 07 UK CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 506
High Courts07 Jul 2011Dismissed
Mohan Chandra Kandpal Vs Joint Director of Education and Others
Uttarakhand High Court · (2011) 07 UK CK 0119