High Courts30 Jun 2011
Manoj Kumar Chauhan Vs Smt. Sarvesh
Uttarakhand High Court · (2011) 06 UK CK 0098
Hindu Marriage Act, 1955 — Section 24
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 804 of 1,058
High Courts30 Jun 2011
Lalit Kumar Pant and Others Vs Public Service Tribunal Uttarakhand and Others
Uttarakhand High Court · (2011) 06 UK CK 0087
High Courts30 Jun 2011Dismissed
Dr. D.C.S. Rawat Vs State of Uttarakhand
Uttarakhand High Court · (2011) 06 UK CK 0086
High Courts30 Jun 2011Dismissed
Chief Engineer and Head of the Department, Irrigation and Another Vs Rajendra Prasad Tayal and Another
Uttarakhand High Court · (2012) 1 UC 446 : (2011) 2 UD 14
Constitution of India, 1950 — Article 166
High Courts30 Jun 2011
Nazma Khatun Vs Secretary Health Department and Others
Uttarakhand High Court · (2011) 06 UK CK 0084
High Courts30 Jun 2011
Birbal and Others Vs State of Uttarakhand and Smt. Kavita
Uttarakhand High Court · (2011) 06 UK CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts30 Jun 2011
Sunil Kumar Virendra Kumar Timber Merchants Pvt. Ltd. Vs Sri Amber Hussain and Additional Chief Judicial Magistrate
Uttarakhand High Court · (2011) 2 NCC 450 : (2011) 2 UC 1395
Constitution of India, 1950 — Article 226, 227Negotiable Instruments Act, 1881 (NI) — Section 138, 143(3)
High Courts30 Jun 2011Allowed
Smt. Nafeesa Vs Shamim Ahmad
Uttarakhand High Court · (2011) 3 DMC 654 : (2011) 2 UC 1401 : (2011) 2 UD 24
Criminal Procedure Code, 1973 (CrPC) — Section 125Dissolution of Muslim Marriages Act, 1939 — Section 2Family Courts Act, 1984 — Section 19
High Courts30 Jun 2011
Smt. Rajkumari Diwedi, Braj Jeewan Lal Diwedi and Nagendra Diwedi Vs State of Uttarakhand and Rajesh Kumar Mishra
Uttarakhand High Court · (2011) 06 UK CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts29 Jun 2011Dismissed
Nagendra Kumar Ghildiyal and Others Vs Garhwal Mandal Vikas Nigam and Others
Uttarakhand High Court · (2011) 2 UC 1392
High Courts29 Jun 2011Allowed
Smt. Hemlata Singh Vs Collector, District Pithoragarh and Others
Uttarakhand High Court · (2011) 06 UK CK 0103
High Courts29 Jun 2011
Vijay and Others Vs State of Uttarakhand and Smt. Neetu
Uttarakhand High Court · (2011) 06 UK CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts29 Jun 2011Dismissed
Wasim Vs State of Uttaranachal (Uttarakhand)
Uttarakhand High Court · (2011) 06 UK CK 0099
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Jun 2011
Umesh Kumar Pahwa Vs Board of Director and Chairman Nainital-Almora Kshetriya Gramin Bank
Uttarakhand High Court · (2011) 2 UC 1388
Regional Rural Banks Act, 1976 — Section 1(3), 17, 29, 30
High Courts29 Jun 2011
Cemetery Committee / Saint John''s Church Vs Union of India (UOI) and Others
Uttarakhand High Court · (2011) 06 UK CK 0082
High Courts29 Jun 2011
Mahendra Singh Vs Uttaranchal Gramin Bank and Others
Uttarakhand High Court · (2011) 2 UC 1394
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17, 34
High Courts29 Jun 2011
Sohan Singh Negi Vs Manmohan Singh Negi and Others
Uttarakhand High Court · (2012) 1 UC 424 : (2011) 2 UD 107
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 23 Rule 1Transfer of Property Act, 1882 — Section 52
High Courts29 Jun 2011Allowed
Vineet Kumar and Others Vs State of Uttaranchal (Uttarakhand) and Archana
Uttarakhand High Court · (2011) 06 UK CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3), 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 452, 498, 504, 506
High Courts29 Jun 2011Allowed
Vimlesh Chamoli and Others Vs S.K. Mattoo Harish Verma and Others Vs D. Santhil Pandiyan and Others
Uttarakhand High Court · (2011) 06 UK CK 0011
High Courts29 Jun 2011Allowed
Pramod Kumar Shah and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 06 UK CK 0002