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Uttarakhand High Court judgments

21,184 judgments · page 414 of 1,060

High Courts05 Jan 2021Allowed

Khushi Ram Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0015

Hindu Adoptions And Maintenance Act, 1956 — Section 12, 14K(c)Uttar Pradesh Recruitment Of Dependents Of Government Servants Dying In Harness Rules, 1974 — Rule 2(c), 5