High Courts08 Jan 2021Dismissed
Janak Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0049
Code Of Civil Procedure, 1908 — Section 92
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 413 of 1,060
High Courts08 Jan 2021Disposed Of
Krishna Singh And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0048
Indian Penal Code, 1860 — Section 323, 420, 504, 506Constitution Of India, 1950 — Article 226
High Courts08 Jan 2021Disposed Of
Sadhu Singh @ Sada Singh (Male) Vs Special Land Acquisition Officer Udham Singh Nagar District Udham Singh Nagar
Uttarakhand High Court · (2021) 01 UK CK 0047
High Courts07 Jan 2021Disposed Of
Alam Singh Rawat Vs Additional Director Of Education, Garhwal Mandal & Others
Uttarakhand High Court · (2021) 01 UK CK 0046
Uttarakhand School Education Act, 2006 — Section 34(4)
High Courts07 Jan 2021Disposed Of
Shakeel Ahmad And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0045
Street Vendors (Protection Of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3(1), 3(2)
High Courts07 Jan 2021Dismissed
Deepak Bijalwan Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0044
High Courts07 Jan 2021Disposed Of
Salim @ Mairaj Navi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0043
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420
High Courts07 Jan 2021Disposed Of
Amzad And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0042
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 148, 149, 323, 325, 354, 427, 452, 504, 506
High Courts07 Jan 2021Disposed Of
Ravi Bisht Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0041
Indian Penal Code, 1860 — Section 354(D), 509Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226
High Courts07 Jan 2021Disposed Of
Harsh Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0039
High Courts07 Jan 2021Disposed Of
Krishna Kaur (Female) Vs Collector/District Magistrate, District Udham Singh Nagar & Others
Uttarakhand High Court · (2021) 01 UK CK 0038
High Courts07 Jan 2021Dismissed
State Of Uttarakhand Vs Rajbir
Uttarakhand High Court · (2021) 01 UK CK 0037
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 20, 55Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts07 Jan 2021Disposed Of
Girish Chandra Pandey Vs District Magistrate, Bageshwar, District Bageshwar & Others
Uttarakhand High Court · (2021) 01 UK CK 0036
High Courts06 Jan 2021Dismissed
Chandra Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0035
High Courts06 Jan 2021Disposed Of
M/s Trident Chemicals Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0034
High Courts06 Jan 2021Disposed Of
Pawan Lal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0033
Constitution Of India, 1950 — Article 161, 226
High Courts06 Jan 2021Allowed
Ex Rifleman No. 63282 Jawahar Singh Vs Union Of India & Others
Uttarakhand High Court · (2021) 01 UK CK 0032
Limitation Act, 1908 — Section 23Limitation Act, 1963 — Section 22Central Civil Service (Extra Ordinary Pension) Rule 1939 — Rule 3(a), 9(3)
High Courts06 Jan 2021Dismissed
Deepa Rani Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 01 UK CK 0031
Indian Penal Code, 1860 — Section 120B, 304A, 338, 388Prevention Of Corruption Act, 1988 — Section 5(1)(e), 5(2), 7, 13
High Courts06 Jan 2021Disposed Of
Kesar Singh Rawat Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0030
Punjab Re-Organisation Act, 1966 — Section 19(3), 31(2), 82(6)Constitution Of India, 1950 — Article 14, 16(1), 309
High Courts06 Jan 2021Disposed Of
Hiren Joshi And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0029
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471