High Courts14 Jan 2021Partly Allowed
Sanjay Banal Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 01 UK CK 0073
Indian Penal Code, 1860 — Section 332, 353, 504Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 412 of 1,060
High Courts14 Jan 2021Partly Allowed
Som Prakash Dabral Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 01 UK CK 0072
Indian Penal Code, 1860 — Section 408, 409Code Of Criminal Procedure, 1973 — Section 313
High Courts14 Jan 2021Dismissed
Mahendra Kumar Vs State Information Commission Of Uttarakhand And 4 Others
Uttarakhand High Court · (2021) 01 UK CK 0071
Right To Information Act, 2005 — Section 19, 20
High Courts14 Jan 2021Dismissed
State Of Uttarakhand And Three Others Vs Surendar Giri
Uttarakhand High Court · (2021) 01 UK CK 0070
High Courts14 Jan 2021Disposed Of
Vijay Kumar (Male) & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0067
High Courts14 Jan 2021Allowed
Anil Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 01 UK CK 0066
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 27, 30Constitution Of India, 1950 — Article 21
High Courts13 Jan 2021Dismissed
Asha Mohan Female & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0065
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 17(1)(e), 23
High Courts13 Jan 2021Disposed Of
Asha Devi & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0063
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts13 Jan 2021Allowed
David Morrison Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 01 UK CK 0062
Code Of Criminal Procedure, 1973 — Section 439, 441, 445Indian Penal Code, 1860 — Section 120B, 420Information Technology Act, 2000 — Section 66
High Courts12 Jan 2021
M/S VLCC Personal Care Ltd. IIE Sidcul Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0061
United Provinces Excise Act, 1910 — Section 3(9), 3(12), 63Constitution Of India, 1950 — Article 19(6), 19(6)(ii), 245, 298
High Courts12 Jan 2021Allowed
Kasim Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 01 UK CK 0059
Code Of Criminal Procedure, 1973 — Section 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 60, 60(3)
High Courts12 Jan 2021Allowed
Santosh Kumar Sharma Vs Central Bureau Of Investigation
Uttarakhand High Court · (2021) 01 UK CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts11 Jan 2021Disposed Of
Gajendra Singh Kandiyal Vs Dinesh Kumar Bijalwan
Uttarakhand High Court · (2021) 01 UK CK 0060
High Courts11 Jan 2021Dismissed
Sameer Ali & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0058
High Courts08 Jan 2021Dismissed
Shanti Devi & Others Vs Collector Court Compound Dehradun & Others
Uttarakhand High Court · (2021) 01 UK CK 0057
Code Of Civil Procedure, 1908 — Section 11Land Acquisition Act, 1894 — Section 18, 23(1A), 54
High Courts08 Jan 2021Dismissed
State Of Uttarakhand & Others Vs Mohan Chandra Joshi
Uttarakhand High Court · (2021) 01 UK CK 0056
High Courts08 Jan 2021Disposed Of
Harveer Singh & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0055
Constitution Of India, 1950 — Article 19
High Courts08 Jan 2021Disposed Of
Dr. Tejasvi Kamra Vs Registrar, Uttarakhand Medical Council, Village Danda Lakhond & Others
Uttarakhand High Court · (2021) 01 UK CK 0053
Uttarakhand Medical Council Act, 2002 — Section 23
High Courts08 Jan 2021Disposed Of
Gulab Singh Kutiyal (Male) Vs Secretary, District Sadhan Co-Operative Committee Dharchula, District Pithoragarh & Others
Uttarakhand High Court · (2021) 01 UK CK 0052
High Courts08 Jan 2021Disposed Of
Mandeep Singh Khera And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 01 UK CK 0050
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 148, 149, 307, 504, 506