High Courts05 Feb 2021Disposed Of
Subhash Chandra Saxena Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 02 UK CK 0012
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 410 of 1,060
High Courts05 Feb 2021Disposed Of
Nand Kishor And Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 02 UK CK 0011
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts05 Feb 2021Disposed Of
Sugandh Singh And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 02 UK CK 0010
Indian Penal Code, 1860 — Section 381Constitution Of India, 1950 — Article 226
High Courts03 Feb 2021Disposed Of
Ajay Gupta Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 02 UK CK 0009
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226
High Courts03 Feb 2021Disposed Of
Shaurya Sharma Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 02 UK CK 0007
Information Technology Act, 2000 — Section 66(c)Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226
High Courts03 Feb 2021Disposed Of
Aftab Ali Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 02 UK CK 0006
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 420, 467, 468, 504, 506
High Courts02 Feb 2021Disposed Of
Raveesh Jain Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 02 UK CK 0005
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 189
High Courts02 Feb 2021Disposed Of
Jokhe Bhagra Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 02 UK CK 0003
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420
High Courts02 Feb 2021Disposed Of
Gokul Singh Nagarkoti Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 02 UK CK 0002
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 354D, 504, 506
High Courts01 Feb 2021Disposed Of
Kanwar Amninder Singh Vs Hon’ble High Court Of Uttarakhand
Uttarakhand High Court · (2021) 02 UK CK 0001
High Courts28 Jan 2021Dismissed
Surendra Singh & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0105
High Courts28 Jan 2021Disposed Of
Neeraj Kukreti Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0104
High Courts28 Jan 2021Dismissed
Dr. Sandhya Raj (Female) Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0103
Transfer Of Property Act, 1882 — Section 16, 17, 18, 18(4), 24, 27, 27(1), 27(2)
High Courts27 Jan 2021Dismissed
Govind Wadhwa (Male) Vs Rakesh Kumar & Others
Uttarakhand High Court · (2021) 01 UK CK 0097
Code Of Civil Procedure, 1908 — Order 21 Rule 97
High Courts27 Jan 2021Disposed Of
Gagandeep Singh Makkar (Male) Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 01 UK CK 0096
Indian Penal Code, 1860 — Section 323, 376, 506
High Courts25 Jan 2021Allowed
Jaitoon & Others Vs Suchita Khurana & Others
Uttarakhand High Court · (2021) 01 UK CK 0102
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 331Code Of Civil Procedure, 1908 — Section 9, 100, 104Code Of Civil Procedure, 1908 — Order 43 Rule 1
High Courts25 Jan 2021Disposed Of
Monika Vs Udit Gupta
Uttarakhand High Court · (2021) 01 UK CK 0101
Hindu Marriage Act, 1955 — Section 13, 21(B)
High Courts25 Jan 2021Disposed Of
Keshav Kumar Saini Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0100
Constitution Of India, 1950 — Article 226
High Courts25 Jan 2021Allowed
Rohitashav Kunwar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0099
High Courts25 Jan 2021Disposed Of
Kishan Lal Gupta And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 01 UK CK 0098
Indian Penal Code, 1860 — Section 420