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Uttarakhand High Court judgments

21,184 judgments · page 415 of 1,060

High Courts29 Dec 2020Dismissed

Vinay Kumar Mishra Vs Anjali

Uttarakhand High Court · (2020) 12 UK CK 0074

Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Section 35BCode Of Civil Procedure, 1908 — Order 23 Rule 1