High Courts16 Dec 2020Disposed Of
Commissioner Of Income Tax Vs B.J. Services Company Middle East Ltd
Uttarakhand High Court · (2020) 12 UK CK 0046
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 417 of 1,060
High Courts16 Dec 2020Dismissed
Prabhu Lal Bahuguna Vs Umesh Sharma Kau
Uttarakhand High Court · (2020) 12 UK CK 0045
Representation Of People Act,1951 — Section 2, 2(c), 8A, 80, 81, 81(3), 82, 83, 83(1), 83(1)(a), 83(1)(b), 83(1)(c), 83(2), 86, 86(1), 90(3), 123, 135ACode Of Civil Procedure, 1908 — Section 35BCode Of Civil Procedure, 1908 — Order 5 Rule 15, Order 6 Rule 15, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 14, Order 25 Rule 4
High Courts16 Dec 2020Disposed Of
Seema Rawat & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 12 UK CK 0044
High Courts16 Dec 2020Disposed Of
Devi Dutt Chondola And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 12 UK CK 0043
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 498A, 504, 506Dowry Prohibition Act, 1961 — Section 4
High Courts16 Dec 2020Disposed Of
Pradeep Kumar Saxena And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 12 UK CK 0042
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts16 Dec 2020Disposed Of
Randeep Singh & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 12 UK CK 0041
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts16 Dec 2020Disposed Of
Anurag Jain Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 12 UK CK 0040
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 354, 427, 504
High Courts15 Dec 2020Disposed Of
Abdul Hasan Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 12 UK CK 0038
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4
High Courts15 Dec 2020Disposed Of
Sanjeev Kumar And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 12 UK CK 0037
Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts14 Dec 2020Disposed Of
Navjot Singh Heera & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 12 UK CK 0034
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts14 Dec 2020Disposed Of
Anjali & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 12 UK CK 0033
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts14 Dec 2020Disposed Of
Jagdish Negi & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 12 UK CK 0032
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 498A, 504, 506
High Courts14 Dec 2020Disposed Of
Khaleek Ahmad Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 12 UK CK 0031
Indian Penal Code, 1860 — Section 420, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226
High Courts11 Dec 2020Dismissed
Harish Singh Fartiyal Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 12 UK CK 0029
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts11 Dec 2020Disposed Of
Pramila Devi Vs Shyam Singh
Uttarakhand High Court · (2020) 12 UK CK 0028
Code Of Criminal Procedure, 1973 — Section 127(3)
High Courts09 Dec 2020Disposed Of
Osama Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 12 UK CK 0027
Code Of Criminal Procedure, 1973 — Section 125
High Courts09 Dec 2020Dismissed/ Partly Allowed
Gajendra Singh Pundir Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 12 UK CK 0026
Indian Penal Code, 1860 — Section 381
High Courts08 Dec 2020Dismissed
Raj Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 12 UK CK 0024
Indian Penal Code, 1860 — Section 279, 304A
High Courts08 Dec 2020Partly Allowed
Shekhar Chandra Joshi Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 12 UK CK 0023
Probation Of Offenders Act, 1958 — Section 4, 12
High Courts08 Dec 2020Disposed Of
Saurabh Chauhan & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 12 UK CK 0022
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 498A, 506