High Courts23 Dec 2020Dismissed
Commissioner, Commercial Tax, Uttarakhand, Dehradun Vs Karyapalak Engineer, Central Division-1, C.P.W.D
Uttarakhand High Court · (2020) 12 UK CK 0067
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 416 of 1,060
High Courts23 Dec 2020Disposed Of
Varun Deval & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 12 UK CK 0066
Indian Penal Code, 1860 — Section 504, 506Constitution Of India, 1950 — Article 226
High Courts23 Dec 2020Disposed Of
Priyanshu Thakur & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 12 UK CK 0065
Indian Penal Code, 1860 — Section 323, 504, 506Constitution Of India, 1950 — Article 226
High Courts22 Dec 2020Disposed Of
Harish Rautela Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 12 UK CK 0063
Constitution Of India, 1950 — Article 300A
High Courts22 Dec 2020Disposed Of
Mahant Ramanand Puri & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 12 UK CK 0062
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 408, 420, 468, 471, 506
High Courts22 Dec 2020Disposed Of
Akram Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 12 UK CK 0061
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Muslim Women (Protection Of Rights On Marriage) Act, 2019 — Section 3, 4
High Courts21 Dec 2020Allowed
M/s Jeet Ram & Sons Vs Govind Ballabh Pant University Of Agriculture And Technology, Pantnagar & Others
Uttarakhand High Court · (2020) 12 UK CK 0060
High Courts21 Dec 2020Dismissed
Yukti Constructions Pvt. Ltd Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 12 UK CK 0059
Land Acquisition Act, 1894 — Section 4, 4(1), 5A, 6, 6(1), 9, 11, 16, 17, 17(1), 17(4)Land Revenue act, 1996 — Section 39, 41Uttar Pradesh Land Revenue Act, 1901 — Section 41
High Courts21 Dec 2020Allowed
Renu Rawat Vs Manwar Singh Rawat
Uttarakhand High Court · (2020) 12 UK CK 0058
Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts18 Dec 2020Dismissed
Gagandeep Kaur & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 12 UK CK 0057
High Courts18 Dec 2020Disposed Of
Malak Singh & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 12 UK CK 0056
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 420, 467, 468, 471, 506
High Courts17 Dec 2020Disposed Of
Balwant Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 12 UK CK 0055
High Courts17 Dec 2020Dismissed
State Of Uttarakhand And Others Vs Anjana Jaguri
Uttarakhand High Court · (2020) 12 UK CK 0054
High Courts17 Dec 2020Disposed Of
State Of Uttarakhand And Others Vs Sapna Kamboj
Uttarakhand High Court · (2020) 12 UK CK 0053
High Courts17 Dec 2020Dismissed
State Of Uttarakhand And Others Vs Puja Gaur
Uttarakhand High Court · (2020) 12 UK CK 0052
High Courts17 Dec 2020Disposed Of
Ayodhya Prasad Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 12 UK CK 0051
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 452, 504, 506
High Courts17 Dec 2020Disposed Of
Khadak Singh Latwal Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 12 UK CK 0050
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 420, 467, 468
High Courts17 Dec 2020Disposed Of
Yogesh Suyal Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 12 UK CK 0049
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 420, 467, 468Dowry Prohibition Act, 1961 — Section 3, 4
High Courts17 Dec 2020Disposed Of
Sanjay Bora And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 12 UK CK 0048
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4
High Courts17 Dec 2020Disposed Of
Hem Chandra Tiwari Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 12 UK CK 0047
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 452, 504, 506