High Courts28 Nov 2020Dismissed
Sumit Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 11 UK CK 0090
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 419 of 1,060
High Courts28 Nov 2020Dismissed
Satendra Negi Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 11 UK CK 0089
Indian Penal Code, 1860 — Section 363, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts28 Nov 2020Dismissed
Vinod Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 11 UK CK 0088
Indian Penal Code, 1860 — Section 307
High Courts28 Nov 2020Dismissed
Simranjeet Kaur & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0087
Constitution Of India, 1950 — Article 226, 227
High Courts27 Nov 2020Allowed
Swami Rupendra Prakash Vs Syndicate Bank
Uttarakhand High Court · (2020) 11 UK CK 0086
Provincial Small Cause Courts Act, 1887 — Section 2(2), 20, 20(2)(f), 23, 23(1), 25Code Of Civil Procedure, 1908 — Section 115, 151Code Of Civil Procedure, 1908 — Order I Rule 10
High Courts27 Nov 2020Disposed Of
Kaviraj Mouni And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 11 UK CK 0085
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 148, 149, 323, 352
High Courts27 Nov 2020Dismissed
Arti & Another Vs Senior Superintendent Of Police, Udham Singh Nagar & Others
Uttarakhand High Court · (2020) 11 UK CK 0084
High Courts26 Nov 2020Dismissed
Anand Singh And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0083
Uttaranchal Government Servant Seniority Rules, 2002 — Rule 6, 7, 8, 8(3), 9(i)Subordinate Cooperative Service Rules, 2003 — Rule 5, 6, 18Uttarakhand Cooperative Department Group III Subordinate Service Rules, 2003 — Rule 5, 6
High Courts26 Nov 2020Dismissed
Jagdish Chandra Tiruwa Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 11 UK CK 0082
Indian Penal Code, 1860 — Section 354D(1)(i), 354D(1)(ii), 448, 506, 511
High Courts26 Nov 2020Disposed Of
Sachin Pal Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 11 UK CK 0081
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 506
High Courts26 Nov 2020Disposed Of
Prabhawati Devi Vs Prem Prakash Singh And Others
Uttarakhand High Court · (2020) 11 UK CK 0080
High Courts26 Nov 2020Dismissed
Nem Chand & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0079
High Courts25 Nov 2020Disposed Of
Vijendra And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 11 UK CK 0078
High Courts25 Nov 2020
Noor Fatma And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 11 UK CK 0077
High Courts25 Nov 2020Dismissed/ Partly Allowed
Tahal Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 11 UK CK 0076
Indian Penal Code, 1860 — Section 279, 338
High Courts25 Nov 2020Disposed Of
Mahesh alias Anshu Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 11 UK CK 0072
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts25 Nov 2020Dismissed
Anjali Chauhan & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0071
High Courts24 Nov 2020Dismissed
Najreen & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0075
High Courts24 Nov 2020Dismissed
Paramjeet & Another Vs Senior Superintendent Of Police, Udham Singh Nagar & Others
Uttarakhand High Court · (2020) 11 UK CK 0074
High Courts24 Nov 2020Dismissed
Kashif Rao & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0073