COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 420 of 1,060

High Courts24 Nov 2020Disposed Of

Parvesh Kumar And Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 11 UK CK 0070

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 354, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts24 Nov 2020Disposed Of

M/s Siem Offshore Inc. Vs Deputy Director Of Income Tax

Uttarakhand High Court · (2020) 11 UK CK 0069

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High Courts23 Nov 2020Disposed Of

Usha Devi Bhatt Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 11 UK CK 0067

Uttarakhand Panchayati Raj Act, 2016 — Section 130, 130(6)

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High Courts23 Nov 2020Disposed Of

Vijay Kumar Kushwaha & Others Vs Central Bureau of Investigation, Dehradun & Others

Uttarakhand High Court · (2020) 11 UK CK 0066

Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 482

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High Courts23 Nov 2020Dismissed

Titu Saini @ Vinay Saini & Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 11 UK CK 0065

Uttarakhand Freedom Of Religion Act, 2018 — Section 8

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High Courts23 Nov 2020Dismissed

Zainab @ Bably Kapoor & Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 11 UK CK 0064

Uttarakhand Freedom Of Religion Act, 2018 — Section 8

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High Courts23 Nov 2020Dismissed

Gulnaz & Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 11 UK CK 0063

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High Courts23 Nov 2020Dismissed

Kajol Sarkar @ Sidra & Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 11 UK CK 0062

Uttarakhand Freedom Of Religion Act, 2018 — Section 8

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High Courts21 Nov 2020Disposed Of

Ramphal Vs Shriram Transport Finance Company Ltd. And Others

Uttarakhand High Court · (2020) 11 UK CK 0061

Arbitration And Conciliation Act, 1996 — Section 11, 11(8)

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High Courts20 Nov 2020Disposed Of

Project Manager Vs Tribunal Commercial Tax Dehradun And Another

Uttarakhand High Court · (2020) 11 UK CK 0060

Uttarakhand Value Added Tax Act, 2005 — Section 53

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High Courts20 Nov 2020Allowed

Bhaskar Brijwasi & Another Vs State Of Uttarakhand

Uttarakhand High Court · (2020) 11 UK CK 0059

Indian Penal Code, 1860 — Section 323, 342, 384, 420, 504, 506

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High Courts20 Nov 2020Dismissed

Director Of Income Tax Vs M/s Sedco Forex International Drilling Inc

Uttarakhand High Court · (2020) 11 UK CK 0058

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High Courts20 Nov 2020Dismissed

Harish Chandra Bhatt @ Harish Vs State Of Uttarakhand

Uttarakhand High Court · (2020) 11 UK CK 0056

Indian Penal Code, 1860 — Section 279, 304A, 338, 427

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High Courts20 Nov 2020Disposed Of

Nitin Kumar Gupta Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2020) 11 UK CK 0055

Code Of Criminal Procedure, 1973 — Section 125

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High Courts19 Nov 2020Dismissed/ Partly Allowed

Sahraj @ Anees Ahmad Vs State Of Uttarakhand

Uttarakhand High Court · (2020) 11 UK CK 0054

Indian Penal Code, 1860 — Section 279, 304A

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High Courts19 Nov 2020Dismissed

Rajendra Prasad Badoni & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 11 UK CK 0052

Transfer Of Property Act, 1882 — Section 17, 17(2)(e), 27Uttarakhand Teachers (School Education) First Appointment, Promotion And Transfer Rule, 2013 — Rule 16Constitution Of India, 1950 — Article 226

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High Courts19 Nov 2020Disposed Of