High Courts04 Nov 2020Dismissed
Jagdish Ram And Others Vs Jai Raj Shah And Another
Uttarakhand High Court · (2020) 11 UK CK 0025
Contempt Of Courts Act, 1971 — Section 20
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 422 of 1,060
High Courts04 Nov 2020Dismissed
Kunwar Lal Vs Estates Officer Institute Of Technology And Others
Uttarakhand High Court · (2020) 11 UK CK 0024
Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 4, 5, 5(1), 9Constitution Of India, 1950 — Article 227
High Courts04 Nov 2020Dismissed
Vijay Pal Singh And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 11 UK CK 0023
High Courts04 Nov 2020Dismissed
Prem Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 11 UK CK 0022
High Courts04 Nov 2020Disposed Of
Muralidhar Ghildiyal Vs H.N. B. Garhwal University And Another
Uttarakhand High Court · (2020) 11 UK CK 0021
High Courts04 Nov 2020Disposed Of
Trivedi Chandra Vs H.N. B. Garhwal University And Another
Uttarakhand High Court · (2020) 11 UK CK 0020
High Courts04 Nov 2020Disposed Of
Brijmohan Vs H.N. B. Garhwal University And Another
Uttarakhand High Court · (2020) 11 UK CK 0018
High Courts04 Nov 2020Disposed Of
Mastan Singh Rawat Vs H.N. B. Garhwal University And Another
Uttarakhand High Court · (2020) 11 UK CK 0017
High Courts04 Nov 2020Disposed Of
Rakesh Prakash Thapliyal Vs H.N. B. Garhwal University And Another
Uttarakhand High Court · (2020) 11 UK CK 0015
High Courts04 Nov 2020Dismissed
Rt. Rev. Vijay Mantode & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 11 UK CK 0005
Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 419, 420, 467, 468, 471
High Courts04 Nov 2020Disposed Of
Aditya Prakash Sharma Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 11 UK CK 0004
High Courts04 Nov 2020Disposed Of
Rajendra Kumar Pokhariyal And Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 11 UK CK 0003
Code Of Criminal Procedure, 1973 — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Indian Penal Code, 1860 — Section 323, 498A, 504
High Courts03 Nov 2020Disposed Of
M/s Kohli Suppliers Vs Commissioner, Commercial Taxes, Dehradun
Uttarakhand High Court · (2020) 11 UK CK 0019
Uttarakhand Value Added Tax Act, 2005 — Section 34(4), 34(6)Uttarakhand Value Added Rules, 2005 — Rule 13(2)(c)
High Courts03 Nov 2020Dismissed
Paramjeet Kaur Vs Ahsan Ali And Others
Uttarakhand High Court · (2020) 11 UK CK 0016
Code Of Civil Procedure, 1908 — Section Order 7 Rule 3, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 43 Rule 1(r)
High Courts03 Nov 2020Disposed Of
Ravi Shankar Joshi Vs Union Of India And Others
Uttarakhand High Court · (2020) 11 UK CK 0013
High Courts03 Nov 2020Allowed
Neeraj Kumar Agarwal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0012
High Courts03 Nov 2020Dismissed
Mor Singh And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 11 UK CK 0011
Indian Penal Code, 1860 — Section 306
High Courts03 Nov 2020Dismissed/ Partly Allowed
Ishwar Singh Bora Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 11 UK CK 0010
Indian Penal Code, 1860 — Section 279, 304A
High Courts03 Nov 2020Disposed Of
Gurbachan Singh And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 11 UK CK 0009
Indian Penal Code, 1860 — Section 323, 325, 452, 504, 506
High Courts03 Nov 2020Disposed Of
Mohd. Danish And Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 11 UK CK 0008
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506