High Courts17 Nov 2020Dismissed
Sonu Shah Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 11 UK CK 0046
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 421 of 1,060
High Courts17 Nov 2020Disposed Of
Aasif Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 11 UK CK 0045
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 376, 504, 506
High Courts17 Nov 2020Dismissed
Parveen & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0044
High Courts06 Nov 2020Allowed
Beenu @ Vinesh Vs State Of Uttaranchal
Uttarakhand High Court · (2020) 11 UK CK 0043
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b)(ii)(C), 41, 42, 50Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts06 Nov 2020Disposed Of
Shivanshu Joshi Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 11 UK CK 0042
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 354, 452, 504, 506
High Courts06 Nov 2020Dismissed
State Of Uttarakhand Vs Ravi Kant Kiryana
Uttarakhand High Court · (2020) 11 UK CK 0041
Indian Penal Code, 1860 — Section 362, 364Code Of Criminal Procedure, 1973 — Section 313
High Courts06 Nov 2020Disposed Of
Shiv Kumar Kashyap Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0040
Indian Penal Code, 1860 — Section 420, 468, 471
High Courts06 Nov 2020Dismissed
Tabassum & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0039
High Courts05 Nov 2020Disposed Of
Raj Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0037
High Courts05 Nov 2020Dismissed
Nishant Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 11 UK CK 0036
Code Of Criminal Procedure, 1973 — Section 311Evidence Act, 1872 — Section 138
High Courts05 Nov 2020Disposed Of
M/s M.S. Baisoya Media Private Limited Vs Northern India Holding Private Ltd. And Others
Uttarakhand High Court · (2020) 11 UK CK 0035
Arbitration And Conciliation Act, 1996 — Section 11, 11(8)
High Courts05 Nov 2020Disposed Of
M/s Uttarakhand Vidyut Nirman Swayatt Sahkarita Vs Uttarakhand Power Corporation Ltd
Uttarakhand High Court · (2020) 11 UK CK 0034
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts05 Nov 2020Disposed Of
Union Of India Vs M/s Kamkhya Enterprises
Uttarakhand High Court · (2020) 11 UK CK 0033
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts05 Nov 2020Disposed Of
K.R.L. Waste Management (Haridwar) Pvt. Ltd Vs Nagar Nigam Haridwar Office
Uttarakhand High Court · (2020) 11 UK CK 0032
Arbitration And Conciliation Act, 1996 — Section 11, 11(8)
High Courts05 Nov 2020Disposed Of
M/s Uttarakhand Vidyut Nirman Swayatt Sahkarita Vs Uttarakhand Power Corporation Ltd.
Uttarakhand High Court · (2020) 11 UK CK 0031
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts05 Nov 2020Disposed Of
M/s Kamar Alam & Company Vs Chief Engineer, S.S.W. And Another
Uttarakhand High Court · (2020) 11 UK CK 0030
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts05 Nov 2020Disposed Of
M/s Kundan Singh Prem Singh Jamnal And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 11 UK CK 0029
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts05 Nov 2020Disposed Of
R.K. Agrawal Vs Govind Ballabh Pant University Of Agriculture And Technology
Uttarakhand High Court · (2020) 11 UK CK 0028
Arbitration And Conciliation Act, 1996 — Section 11, 11(8)
High Courts05 Nov 2020Disposed Of
M/s Dev Bhoomi Construction Private (Limited) Company Vs Chief Engineer, Garhwal Zone PWD And Others
Uttarakhand High Court · (2020) 11 UK CK 0027
Arbitration And Conciliation Act, 1996 — Section 11, 11(8)
High Courts04 Nov 2020Dismissed
Villagers Of Village Danpur And Another Vs Union Of India And Others
Uttarakhand High Court · (2020) 11 UK CK 0026