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Uttarakhand High Court judgments

21,184 judgments · page 297 of 1,060

High Courts05 Jul 2022Disposed Of

Sudhir Kumar Vs Vandana Goyal

Uttarakhand High Court · (2022) 07 UK CK 0016

Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138