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Uttarakhand High Court judgments

21,184 judgments · page 299 of 1,060

High Courts23 Jun 2022Allowed

Uttam Kumar Acharya Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 06 UK CK 0098

Uttarakhand Panchayati Raj Act, 2016 — Section 2(35), 90(5), 138, 194Uttar Pradesh Kshettra Panchayat & Zila Panchayat Act, 1961 — Section 237Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 138
High Courts22 Jun 2022Disposed Of

Vishal Vs State Of Uttarakhand

Uttarakhand High Court · (2022) 06 UK CK 0086

Indian Penal Code, 1860 — Section 354Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 313