High Courts22 Jun 2022Disposed Of
X Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 06 UK CK 0080
Indian Penal Code, 1860 — Section 363Medical Termination Of Pregnancy Act, 1971 — Section 3, 3(2), 3(2)(a), 3(2D), 3(4)
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 300 of 1,060
High Courts21 Jun 2022Dismissed
Ashish Vashisth Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 06 UK CK 0079
Indian Penal Code, 1860 — Section 120B, 188, 269, 270, 420, 467, 468, 471Epidemic Diseases Act, 1897 — Section 3Disaster Management Act, 2005 — Section 53
High Courts21 Jun 2022Disposed Of
Mukkram Khan And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 06 UK CK 0076
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 323, 354, 452, 504, 506
High Courts21 Jun 2022Dismissed
Jitendra Singh Rawat Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 06 UK CK 0075
Indian Penal Code, 1860 — Section 34, 384, 386, 506 Code Of Criminal Procedure, 1973 — Section 482Constitution Of India, 1950 — Article 226, 227
High Courts21 Jun 2022Disposed Of/ Allowed
Kamal Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 06 UK CK 0074
Indian Penal Code, 1860 — Section 380, 411
High Courts21 Jun 2022Disposed Of/ Allowed
Baljeet Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 06 UK CK 0073
Indian Penal Code, 1860 — Section 323, 354, 504, 506
High Courts20 Jun 2022Allowed
Vinod Kumar Vs Commissioner Uttarakhand State GST And Others
Uttarakhand High Court · (2022) 06 UK CK 0092
Uttarakhand Goods And Services Tax Act, 2017 — Section 2(91), 3, 5, 107, 107(1), 129(3)Constitution Of India, 1950 — Article 226The Central Goods And Services Act, 2017 — Section 73, 74, 108, 113, 117, 118
High Courts20 Jun 2022
Rajkumar Adlakha Vs Cantonment Board Landour & Others
Uttarakhand High Court · (2022) 06 UK CK 0072
Contempt Of Courts Act, 1971 — Section 12, 20Code Of Civil Procedure, 1908 — Section 141Code Of Civil Procedure, 1908 — Order 2 Rule 2
High Courts20 Jun 2022Allowed
Dr. Govind Singh Bora Vs State & Ors
Uttarakhand High Court · (2022) 06 UK CK 0071
High Courts20 Jun 2022Disposed Of
Ayazuddin Vs Secretary, Secondary Education And Another
Uttarakhand High Court · (2022) 06 UK CK 0070
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 3, 3(d), 7, 7(d)(i)
High Courts20 Jun 2022Disposed Of
Muskan And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 06 UK CK 0066
High Courts20 Jun 2022Disposed Of
Beena Gupta And Two Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 06 UK CK 0065
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506 Dowry Prohibition Act, 1961 — Section 3, 4
High Courts20 Jun 2022Disposed Of
Shashi Prasad Thapliyal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 06 UK CK 0063
Code Of Civil Procedure, 1908 — Order 2 Rule 2
High Courts20 Jun 2022Dismissed
Vartika Chauhan And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 06 UK CK 0062
High Courts20 Jun 2022Dismissed
Jyoti And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 06 UK CK 0061
High Courts17 Jun 2022Allowed
M/s Cygnus Splendid Ltd., Khasra No. 11, KIE Industrial Estate, Dahiyaki, Roorkee District Haridwar Vs Commissioner, Commercial Tax Uttarakhand, Dehradun
Uttarakhand High Court · (2022) 06 UK CK 0069
Uttarakhand Value Added Tax Act, 2005 — Section 55Punjab General Sales Tax Act, 1948 — Section 6
High Courts17 Jun 2022Disposed Of
M/s Worco Restaurants Pvt. Ltd. Vs Prabhjit Singh Bedi
Uttarakhand High Court · (2022) 06 UK CK 0068
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts17 Jun 2022Allowed
M/s National Engineers Dehradun Road Vs Commissioner Commercial Tax, Uttarakhand, Dehradun
Uttarakhand High Court · (2022) 06 UK CK 0067
Uttarakhand Value Added Tax Act, 2005 — Section 25, 25(6), 26, 28, 29, 30, 55Uttar Pradesh Trade Tax Act, 1948 — Section 22
High Courts17 Jun 2022Disposed Of/ Allowed
Azeem And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 06 UK CK 0052
Indian Penal Code, 1860 — Section 323, 498A, 506 Dowry Prohibition Act, 1961 — Section 3, 4
High Courts17 Jun 2022Disposed Of
Sachin Kumar And Three Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 06 UK CK 0051
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506 Dowry Prohibition Act, 1961 — Section 3, 4