High Courts14 Jul 2022Dismissed
Suresh Chandra Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0085
Uttarakhand Government Servant (Discipline And Appeal) Rules, 2003 — Rule 3(a)
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 295 of 1,060
High Courts14 Jul 2022Dismissed
Kundan Singh Malara Vs Uttarakhand Subordinate Service Selection Commission & Others
Uttarakhand High Court · (2022) 07 UK CK 0084
Constitution Of India, 1950 — Article 226
High Courts14 Jul 2022Disposed Of
Vijaypal Alias Bija Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0083
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 353, 506
High Courts13 Jul 2022Allowed
Suraj Pal Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 07 UK CK 0071
Indian Penal Code, 1860 — Section 363, 366, 376, 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 2(1)(d), 6, 7A, 42, 64Code Of Criminal Procedure, 1973 — Section 166, 313, 437A
High Courts13 Jul 2022Disposed Of
Shashank Priyank Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0070
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 201, 420
High Courts13 Jul 2022Dismissed
Vinay Kumar Ghildiyal And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0069
High Courts13 Jul 2022Dismissed
Rajesh Goyal Vs Madhu Rani
Uttarakhand High Court · (2022) 07 UK CK 0067
Hindu Marriage Act, 1955 — Section 24
High Courts13 Jul 2022Disposed Of
Sagar And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0060
High Courts13 Jul 2022Disposed Of
Bhajan Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0059
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 384, 506
High Courts13 Jul 2022Disposed Of
Nawab Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0058
High Courts12 Jul 2022Dismissed
State Of Uttarakhand Vs Sunildas And Others
Uttarakhand High Court · (2022) 07 UK CK 0074
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(iii), 2 (iv), 8, 20, 20(a)Code Of Criminal Procedure, 1973 — Section 313
High Courts12 Jul 2022Disposed Of
Lalit Kumar Gulati Vs M/s Kalandi Organic And Chemicals, Dehradun And Another
Uttarakhand High Court · (2022) 07 UK CK 0073
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts12 Jul 2022Disposed Of
Dr. M. P. Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0072
High Courts12 Jul 2022Disposed Of
Inder Pal Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0065
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498A
High Courts12 Jul 2022Disposed Of
Tarannum Saba Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0064
High Courts12 Jul 2022Disposed Of
Vaibhav Tomar & Another Vs Union Of India & Others
Uttarakhand High Court · (2022) 07 UK CK 0063
High Courts12 Jul 2022Disposed Of
Satyawati Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 07 UK CK 0062
High Courts12 Jul 2022Dismissed
Mahila Jagriti Swayam Sahayata Samooh And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0057
High Courts12 Jul 2022Allowed
Pooran Singh Latwal And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 07 UK CK 0050
Indian Penal Code, 1860 — Section 25, 147, 148, 149, 307, 379, 395, 397, 412Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 162, 162(1), 313, 437A
High Courts11 Jul 2022Disposed Of
Vipin Chandra And Others Vs Uttarakhand Subordinate Service Selection Commission And Others
Uttarakhand High Court · (2022) 07 UK CK 0082
Juvenile Justice (Care And Protection Of Children) Act, 2015 &mdash Section 111