High Courts22 Jul 2022Allowed
M/s Uttara Awas Yojna A Proprietorship Concern Vs Garhwal Mandal Vikas Nigam
Uttarakhand High Court · (2022) 07 UK CK 0156
Arbitration & Conciliation Act, 1996 — Section 11(6)
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 293 of 1,060
High Courts22 Jul 2022Dismissed
Nitin Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0138
Uttarakhand Government Servants Relaxation In Qualifying Service For Promotion Rules, 2010 — Rule 4Uttarakhand School Education Regulations, 2009 — Regulation 2(1), 10(dd)
High Courts22 Jul 2022Allowed
Vinod Negi Vs Garhwal Mandal Vikas Nigam
Uttarakhand High Court · (2022) 07 UK CK 0137
Arbitration & Conciliation Act, 1996 — Section 11(6)
High Courts22 Jul 2022Dismissed
Kiran Bala Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 07 UK CK 0120
High Courts22 Jul 2022Disposed Of
M/s Kothari Associates Vs Chief Engineer, Public Works Department And Others
Uttarakhand High Court · (2022) 07 UK CK 0119
Arbitration & Conciliation Act, 1996 — Section 11(6), 12(5)
High Courts22 Jul 2022Partly Allowed
M/s Akums Drugs &Pharmaceuticals Ltd, Through Its Director Mr. Sanjeev Jain Vs Commissioner Of Commercial Taxes, Uttarakhand, Dehradun
Uttarakhand High Court · (2022) 07 UK CK 0116
Central Sales Tax Act, 1956 — Section 8(5)
High Courts22 Jul 2022Disposed Of
Himanshu Bhatt Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0115
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 354, 354D
High Courts22 Jul 2022Disposed Of
Sher Mohhamand And Two Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0114
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 452, 504, 506
High Courts22 Jul 2022Allowed
Jaguar Overseas Limited Vs Union Of India & Another
Uttarakhand High Court · (2022) 07 UK CK 0113
Arbitration & Conciliation Act, 1996 — Section 11(6), 12(5)
High Courts22 Jul 2022Allowed
M/s Inderjit Mehta Constructions Private Limited Vs Union Of India & Another
Uttarakhand High Court · (2022) 07 UK CK 0112
Arbitration & Conciliation Act, 1996 — Section 11(6)
High Courts22 Jul 2022Disposed Of
Anand Singh Danu Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 07 UK CK 0110
Arbitration & Conciliation Act, 1996 — Section 11(6)
High Courts21 Jul 2022Dismissed
Kunwar Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0155
High Courts21 Jul 2022Dismissed
Process Equipments India Vs Gunsola Hydro Power Generation (P) Ltd.
Uttarakhand High Court · (2022) 07 UK CK 0109
Arbitration & Conciliation Act, 1996 — Section 34, 37
High Courts21 Jul 2022Disposed Of
Atiq Ahamad And Five Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0102
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498A, 506
High Courts21 Jul 2022Disposed Of
Shahid Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0101
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 324, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4
High Courts20 Jul 2022Disposed Of
Swami Ajayanand Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0108
High Courts20 Jul 2022Disposed Of
Baldevraj Joshi And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0107
High Courts20 Jul 2022Disposed Of
Baljeet Singh And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0105
High Courts20 Jul 2022Allowed
Kavita Gangwar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0100
High Courts20 Jul 2022Dismissed
Subhash Chandra Vs Hemanti Nandan Bahuguna Central University Garhwal, Srinagar
Uttarakhand High Court · (2022) 07 UK CK 0099