High Courts01 Aug 2022Disposed Of
Deepak Purohit Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0003
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 291 of 1,060
High Courts01 Aug 2022Disposed Of
Simran Kaur And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0002
High Courts01 Aug 2022Dismissed
Pawan Nainwal And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 08 UK CK 0001
High Courts29 Jul 2022Allowed
Sunita Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 07 UK CK 0163
Code Of Civil Procedure, 1908 — Order 1 Rule 10Uttar Pradesh Retirement Benefit Rules, 1961 — Rule 3Constitution Of India, 1950 — Article 301
High Courts29 Jul 2022Dismissed
Parvinder Kumar And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0162
Code Of Criminal Procedure, 1973 — Section 156(3), 202, 482Indian Penal Code, 1860 — Section 120B, 323, 420, 467, 468, 504, 506
High Courts29 Jul 2022Allowed
Shimpi Garg Vs Sumit Agarwal
Uttarakhand High Court · (2022) 07 UK CK 0161
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts29 Jul 2022Disposed Of
Sheetal Kashyap And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0160
High Courts29 Jul 2022Dismissed
Prashant Chauhan And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0159
Uttar Pradesh Panchayat Raj Act, 1947 — Section 11A, 11A(1), 11A(2), 11A(3)Uttar Pradesh Reorganisation Act, 2000 — Section 86Uttarakhand Panchayati Raj Act, 2016 — Section 2(35), 10A, 11A, 12, 194
High Courts29 Jul 2022Disposed Of
Akash Mandal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0158
Code Of Criminal Procedure, 1973 — Section 125
High Courts29 Jul 2022Dismissed
Muskurana Vs Uttarakhand Public Service Commission, Haridwar
Uttarakhand High Court · (2022) 07 UK CK 0157
High Courts29 Jul 2022Disposed Of
Dharma Bisht Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 07 UK CK 0152
Indian Penal Code, 1860 — Section 323, 354, 404, 452, 506
High Courts29 Jul 2022Disposed Of
Akhilesh Singh And Pawan Kumar Dhawan Vs State Of Uttarakhand An Another
Uttarakhand High Court · (2022) 07 UK CK 0151
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 511Disaster Management Act, 2005, — Section 53
High Courts29 Jul 2022Disposed Of
Irfan Hussain Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0150
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts29 Jul 2022Allowed
Sachin Prajapati Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 07 UK CK 0149
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 50Constitution Of India, 1950 — Article 21
High Courts28 Jul 2022Disposed Of
Rahul Shukla Vs Mona Shukla
Uttarakhand High Court · (2022) 07 UK CK 0153
Hindu Marriage Act, 1955 — Section 13B, 13B(1)
High Courts28 Jul 2022Allowed
Abida Anjum Vs Chairman, U.K. Public Service Commission And Another
Uttarakhand High Court · (2022) 07 UK CK 0139
High Courts27 Jul 2022Disposed Of
Armana And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0148
High Courts27 Jul 2022Disposed Of
Mridul Alias Rinku Negi Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0147
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 354, 452, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts27 Jul 2022Disposed Of
Murad Ali And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0146
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4
High Courts27 Jul 2022Dismissed
Neelam Devi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 07 UK CK 0145